High Courts15 Jan 2003Allowed
Jaspal Singh alias Palla Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0080
Penal Code, 1860 (IPC) — Section 120B, 376, 392, 506
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,856 of 4,620
High Courts15 Jan 2003Dismissed
Dhyan Singh Vs The State of Haryana, Hari Singh, Daya Nand, Ranjit Singh and Ombir Singh
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0076
Penal Code, 1860 (IPC) — Section 34, 379, 427, 447
High Courts15 Jan 2003Allowed
Durga Devi Vs Chander Sain and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 744 : (2003) 1 RCR(Rent) 449
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts15 Jan 2003
Lal Singh, Darshan Singh and Kapoor Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34
High Courts15 Jan 2003Allowed
Narajan Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 321 : (2003) 2 RCR(Civil) 146
Northern India Canal and Drainage Act, 1873 — Section 30FF
High Courts15 Jan 2003Allowed
Bharat Singh Vs Ashok Kumar
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 163 : (2003) 134 PLR 785 : (2003) 2 RCR(Rent) 208
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2), 15(5)
High Courts15 Jan 2003Allowed
Ghan Shyam Sarda through his Attorney Sh. Brij Mohan Vyas Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts15 Jan 2003Dismissed
Subhash, Om Pati, Satyawan and Suraj Mal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0010
Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498, 498A
High Courts14 Jan 2003
Badan Singh and Smt. Om Pati Vs Sh. R.K. Sondhi and State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 64
Criminal Procedure Code, 1973 (CrPC) — Section 340, 482Penal Code, 1860 (IPC) — Section 120B, 193
High Courts14 Jan 2003Allowed
Rajinder Singh and Others Vs Joginder Singh and Another
Punjab And Haryana At Chandigarh · (2003) 134 PLR 175 : (2003) 1 RCR(Rent) 562
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)Transfer of Property Act, 1882 — Section 109
High Courts14 Jan 2003Dismissed
Balkar Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 304(11), 325
High Courts14 Jan 2003Allowed
S. Gurmeet Pal Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2003) 133 PLR 685
High Courts14 Jan 2003Dismissed
Raj Singh and Another Vs Commissioner
Punjab And Haryana At Chandigarh · (2003) 133 PLR 498 : (2003) 1 RCR(Civil) 681
Constitution of India, 1950 — Article 226, 227
High Courts14 Jan 2003
Karnail Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2003) 2 LLJ 709 : (2003) 133 PLR 483 : (2003) 1 RCR(Civil) 1042
Constitution of India, 1950 — Article 226, 227
High Courts14 Jan 2003Dismissed
Mamta Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 2 DMC 365 : (2003) 1 RCR(Criminal) 407
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304B
High Courts14 Jan 2003Dismissed
Gurdeep Singh, Manmohan Singh, Kuljit Kaur, Inderpal Singh and Miss Harjinder Kaur Vs State of Punjab and Harpreet Kaur
Punjab And Haryana At Chandigarh · (2003) 01 P&H CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts13 Jan 2003Dismissed
Atma Ram Vs Om Pal and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 246 : (2003) 3 RCR(Civil) 91
Easements Act, 1882 — Section 15
High Courts13 Jan 2003Allowed
Sudesh Kumar Agnihotri Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 133 PLR 490
High Courts13 Jan 2003Dismissed
Lachhman Dass Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (2003) 133 PLR 488
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)
High Courts13 Jan 2003Dismissed
Tarlochan Singh Vs Joginder Singh
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 57 : (2003) 134 PLR 377 : (2003) 1 RCR(Rent) 630
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5), 15(6)