COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,832 of 4,620

High Courts28 Mar 2003Dismissed

Gram Panchayat Vs Narender Singh and Others

Punjab And Haryana At Chandigarh · (2004) 136 PLR 469 : (2003) 4 RCR(Civil) 836

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 7(1)

High Courts28 Mar 2003

Ved Singh Vs Special Secretary to Government of Haryana

Punjab And Haryana At Chandigarh · (2003) 3 LJR 536 : (2003) 1 PLJ 401 : (2003) 3 RCR(Civil) 181

High Courts28 Mar 2003Dismissed

Smt. Gordhani Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2003) 135 PLR 1 : (2003) 3 RCR(Civil) 125

Punjab Land Revenue Act, 1887 — Section 118(3), 13

High Courts28 Mar 2003

Kanta Vs Om Parkash

Punjab And Haryana At Chandigarh · (2004) 1 CurLJ 35 : (2004) 1 LJR 178 : (2003) 4 RCR(Civil) 240

High Courts27 Mar 2003Dismissed

Maniya Devi and Others Vs Karnail Singh and Others

Punjab And Haryana At Chandigarh · (2004) 2 ACC 234 : (2004) 136 PLR 343 : (2003) 4 RCR(Civil) 129

Motor Vehicles Act, 1939 — Section 110

High Courts26 Mar 2003

Munshi Ram Vs Guddi

Punjab And Haryana At Chandigarh · (2004) 1 CurLJ 55 : (2004) 1 LJR 248 : (2003) 3 RCR(Civil) 837

High Courts26 Mar 2003Allowed

Om Parkash Vs Ami Lal and Another

Punjab And Haryana At Chandigarh · (2003) 135 PLR 57 : (2003) 2 RCR(Rent) 15

Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 10(1), 11, 15(6), 21, 22

High Courts26 Mar 2003

Kiran Deep Vs Rajesh Kumar

Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 520

High Courts26 Mar 2003

Ram Niwas Sharma, Advocate Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 2 CCJ 351 : (2003) 3 RCR(Criminal) 166

High Courts26 Mar 2003

Gurdarshan Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 3 AICLR 954 : (2003) 2 RCR(Criminal) 822

High Courts26 Mar 2003Dismissed

Ram Parkash Vs Food Corporation of India and Others

Punjab And Haryana At Chandigarh · (2004) 1 CivCC 643 : (2003) 135 PLR 73 : (2004) 1 RCR(Civil) 93

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

High Courts26 Mar 2003Dismissed

Smt. Natho Vs Kanwal Singh and Others

Punjab And Haryana At Chandigarh · (2003) 135 PLR 181 : (2003) 3 RCR(Civil) 628

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115

High Courts26 Mar 2003Allowed

Diwjinder Sharma Vs Punjab Financial Corporation

Punjab And Haryana At Chandigarh · (2004) 136 PLR 130

State Financial Corporations Act, 1951 — Section 31, 32, 32(6)

High Courts26 Mar 2003

Gheru Lal Bal Chand and Others Vs Income Tax Officer

Punjab And Haryana At Chandigarh · (2003) 264 ITR 355 : (2003) 3 RCR(Criminal) 655 : (2004) 137 TAXMAN 397

Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C, 277

High Courts26 Mar 2003Dismissed

Pargat Singh Vs Kabal Singh

Punjab And Haryana At Chandigarh · (2003) 135 PLR 624 : (2003) 3 RCR(Civil) 536

High Courts25 Mar 2003Allowed

Vishkarma Stone Crusing Co. Vs The State of Haryana and Others

Punjab And Haryana At Chandigarh · (2003) 135 PLR 300 : (2003) 3 RCR(Civil) 194

Haryana Municipal Act, 1973 — Section 70(1), 74(8)

High Courts25 Mar 2003Dismissed

Brijesh and Another Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 134 PLR 461 : (2003) 3 RCR(Criminal) 701

Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 376

High Courts25 Mar 2003Dismissed

Des Raj Vs Vinod Kumar and Others

Punjab And Haryana At Chandigarh · (2003) 134 PLR 327 : (2003) 3 RCR(Civil) 200

High Courts24 Mar 2003

State of Haryana and another Vs Ram Bhaj

Punjab And Haryana At Chandigarh · (2003) 3 CivCC 472 : (2003) 3 LJR 274 : (2003) 3 LLR 89 : (2003) PLJ 335 : (2003) 3 PLR 335 : (2003) 3 RCR(Civil) 245

High Courts24 Mar 2003Dismissed

Commissioner of Central Excise Vs Aarti Steels Ltd.

Punjab And Haryana At Chandigarh · (2003) 159 ELT 52

Central Excises and Salt Act, 1944 — Section 35H(1)