High Courts12 Mar 2003Dismissed
Ved Parkash Vs Commissioner, Ambala Division
Punjab And Haryana At Chandigarh · (2003) 135 PLR 305 : (2003) 3 RCR(Civil) 136
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,834 of 4,620
High Courts12 Mar 2003
Adhiyamaan Educational and Research Institute and National Institute of Law Vs The Maharshi Dayanand University
Punjab And Haryana At Chandigarh · (2003) 03 P&H CK 0090
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8A, 151Constitution of India, 1950 — Article 226
High Courts12 Mar 2003
Nirmal Singh Vs State of Punjab through C.B.I.
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 692
High Courts12 Mar 2003Dismissed
Ravinder Singh and Another Vs Bhagwant Rai (Died) by L.Rs. and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 15 : (2003) 2 RCR(Rent) 267
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)
High Courts12 Mar 2003
Rachhpal Singh Vs Balwinder Kaur
Punjab And Haryana At Chandigarh · (2003) 2 CurLJ 526 : (2003) 3 LJR 147 : (2004) 2 Marr.LJ 456 : (2003) 3 RCR(Civil) 561
High Courts12 Mar 2003
Om Parkash Vs Paro
Punjab And Haryana At Chandigarh · (2004) 1 FJCC 364 : (2004) 1 LJR 335 : (2004) 1 Marr.LJ 700 : (2003) 4 RCR(Civil) 121
High Courts12 Mar 2003Dismissed
Ram Kumar @ Ramender Kumar Vs Smt. Raksha @ Galabo
Punjab And Haryana At Chandigarh · AIR 2003 P&H 334 : (2004) 1 DMC 347 : (2003) 133 PLR 707
Hindu Marriage (Punjab) Rules, 1956 — Rule 10Hindu Marriage Act, 1955 — Section 13(1)
High Courts12 Mar 2003Allowed
Angrez Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2003) 97 FLR 1148 : (2003) 134 PLR 162
Constitution of India, 1950 — Article 226, 227
High Courts12 Mar 2003Dismissed
Malkiat Singh Vs Shinderpal Kaur
Punjab And Haryana At Chandigarh · AIR 2003 P&H 283 : (2003) 2 CivCC 642 : (2003) 3 RCR(Civil) 200
Hindu Marriage Act, 1955 — Section 13(1A), 9
High Courts12 Mar 2003Dismissed
Balbir Singh Vs Smt. Bholi
Punjab And Haryana At Chandigarh · AIR 2003 P&H 349 : (2003) 135 PLR 616 : (2003) 3 RCR(Civil) 502
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 406, 498
High Courts12 Mar 2003Dismissed
Som Dutt and Others Vs Vidhya Parkash
Punjab And Haryana At Chandigarh · (2003) 134 PLR 347 : (2003) 1 RCR(Rent) 503
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts12 Mar 2003
Partap Singh Vs Parkash Kaur
Punjab And Haryana At Chandigarh · (2004) 1 LJR 558 : (2004) 1 Marr.LJ 698 : (2003) 4 RCR(Civil) 120
High Courts12 Mar 2003
Vijay Laxmi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 1 ACC 106 : (2003) 3 CivCC 232 : (2003) 3 RCR(Civil) 623
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 Mar 2003Dismissed
Harbans Singh and Others Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 294 : (2003) 3 CivCC 365 : (2003) 135 PLR 330 : (2003) 3 RCR(Civil) 127
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 100, 11
High Courts11 Mar 2003Dismissed
Jit Singh and Others Vs Piara and Another
Punjab And Haryana At Chandigarh · AIR 2003 P&H 258 : (2003) 3 RCR(Civil) 133
Evidence Act, 1872 — Section 115Punjab Package Deal Properties (Disposal) Act, 1976 — Section 18Punjab Package Deal Properties (Disposal) Rules, 1976 — Rule 6
High Courts11 Mar 2003Allowed
Ravinder Singh Sidhu and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 25 : (2004) 1 RCR(Civil) 795
General Clauses Act, 1897 — Section 19Punjab Municipal Act, 1911 — Section 192(3)
High Courts11 Mar 2003Allowed
Mohinder Singh Malik Vs Chief Commissioner of Income Tax and Others
Punjab And Haryana At Chandigarh · (2003) 183 CTR 237 : (2004) 267 ITR 716 : (2003) 132 TAXMAN 477
Income Tax Act, 1961 — Section 148, 149
High Courts11 Mar 2003
V.K. Gupta Vs Jagdev Industries, Phagwara
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 349
High Courts11 Mar 2003
Ram Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 527
High Courts11 Mar 2003Allowed
S.P. Dahiya Vs State of Punjab and The Punjab Cooperative Cotton Marketing and Spinning Mill Federation Limited
Punjab And Haryana At Chandigarh · (2003) 03 P&H CK 0048
Constitution of India, 1950 — Article 226, 227