High Courts02 Apr 2003Dismissed
Narinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 136 PLR 280
Penal Code, 1860 (IPC) — Section 420, 465, 467, 471
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,831 of 4,620
High Courts02 Apr 2003Dismissed
Municipal Corporation, Amritsar Vs Kuldip Singh
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 308 : (2003) 3 RCR(Criminal) 648
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 406, 409
High Courts02 Apr 2003Dismissed
Bal Krishan Vs Bara Pind Khalsa Co-op. Agricultural Service Society and Another
Punjab And Haryana At Chandigarh · (2003) 134 PLR 806
Industrial Disputes Act, 1947 — Section 10, 11
High Courts02 Apr 2003
Baikunth Sagar Vs Sarav Mangla Sharma
Punjab And Haryana At Chandigarh · (2004) 1 FJCC 247 : (2004) 1 LJR 519 : (2004) 1 Marr.LJ 705 : (2003) 4 RCR(Civil) 124
High Courts02 Apr 2003
Jeet Kumari Vs Girdhari Lal
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 239 : (2003) 135 PLR 605 : (2003) 3 RCR(Civil) 391 : (2003) 2 RCR(Rent) 124
Contract Act, 1872 — Section 202East Punjab Urban Rent Restriction Act, 1949 — Section 13, 2Transfer of Property Act, 1882 — Section 53A, 54
High Courts01 Apr 2003Allowed
Pushpatti Nath (Deceased) Vs Ravi Parkash Gaur and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 372 : (2003) 135 PLR 419 : (2003) 3 RCR(Civil) 731
Limitation Act, 1963 — Article 65Succession Act, 1925 — Section 63
High Courts01 Apr 2003Dismissed
Income Tax Officer Vs Janta Trading Co. and Another
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 239 : (2003) 184 CTR 174 : (2003) 263 ITR 24 : (2003) 3 RCR(Civil) 391 : (2003) 3 RCR(Criminal) 585 : (2003) 2 RCR(Rent) 124
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 133A, 276C, 277Penal Code, 1860 (IPC) — Section 465, 467, 471
High Courts01 Apr 2003
Patranga Vs Rattan Singh
Punjab And Haryana At Chandigarh · (2003) 3 LJR 220 : (2003) 2 LLR 561 : (2003) 3 RCR(Civil) 231
High Courts01 Apr 2003Allowed
Rajpal Singh and Others Vs Nasib Singh
Punjab And Haryana At Chandigarh · (2003) 135 PLR 556 : (2003) 3 RCR(Civil) 565
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23A
High Courts01 Apr 2003Allowed
The Guru Jambeshwar Surphur Gur and Khandasri Production Co-operative Industrial Society Ltd. Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2004) 137 PLR 248(2)
Stamp Act, 1899 — Section 33
High Courts01 Apr 2003Dismissed
Harnek Singh Vs Tek Singh and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 137 : (2003) 4 RCR(Civil) 130
High Courts01 Apr 2003
Dharambir Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (2003) 3 LJR 269 : (2003) 3 LLR 725 : (2003) 3 RCR(Civil) 216
High Courts31 Mar 2003Allowed
Mandeep Gaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 304 : (2003) 3 RCR(Criminal) 522
High Courts31 Mar 2003
Jarnail Singh and Others Vs Saudagar Singh
Punjab And Haryana At Chandigarh · (2003) 135 PLR 55 : (2003) 3 RCR(Civil) 625
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Mar 2003
Sunil Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 2 RCR(Criminal) 395
High Courts31 Mar 2003Dismissed
Nipha Exports (P) Ltd. Vs Employees' State Insurance Corporation
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 520 : (2003) 3 LLJ 789 : (2003) 3 RCR(Civil) 331
Employees State Insurance (General) Regulations, 1950 — Regulation 31CEmployees State Insurance Act, 1948 — Section 85B
High Courts31 Mar 2003Dismissed
Ram Diya Vs Brij Mohan
Punjab And Haryana At Chandigarh · (2005) 1 CivCC 369 : (2004) 4 RCR(Civil) 491
Evidence Act, 1872 — Section 65
High Courts31 Mar 2003Dismissed
Nanha Ram Vs Election Tribunal-Cum-Civil Judge (Junior Div.)
Punjab And Haryana At Chandigarh · (2004) 138 PLR 186 : (2004) 3 RCR(Civil) 443
Haryana Panchayati Raj Act, 1994 — Section 176
High Courts31 Mar 2003Allowed
Hazari Lal, Sarpanch, Gram Panchayat Vs The Financial Commissioner and Principal Secretary to Government, Haryana Development and Panchayats Department
Punjab And Haryana At Chandigarh · (2003) 135 PLR 596 : (2003) 3 RCR(Civil) 465
Haryana Panchayati Raj Act, 1994 — Section 51(1), 51(5)
High Courts28 Mar 2003Allowed
Hem Raj and Others Vs The Secretary, Home Department and Others
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 150
Constitution of India, 1950 — Article 12, 14, 19, 21Punjab Co-operative Societies Act, 1961 — Section 26, 27, 50, 51, 57Service and Conduct Rules, 1988 — Rule 4.3