COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,820 of 4,620

High Courts14 May 2003Allowed

M/s. Tilak Ram Devi Dayal Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 458 : (2003) 4 RCR(Criminal) 342

Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 14, 15, 17, 18, 29

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High Courts14 May 2003

Krishna Grover Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 293 : (2003) 3 RCR(Criminal) 651

Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 10, 7

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High Courts14 May 2003Allowed

Satish Kumar Puri Vs Shashi Bala

Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 356 : (2003) 3 RCR(Civil) 723

Civil Procedure Code, 1908 (CPC) — Section 144, 2(2)Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 11, 12, 12(1), 13

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High Courts14 May 2003

Bram Dev Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 9 : (2003) 3 RCR(Criminal) 517

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts14 May 2003Allowed

Smt. Devi Sharma Vs Chander Mohan Sharma

Punjab And Haryana At Chandigarh · AIR 2003 P&H 327 : (2003) 3 RCR(Civil) 706

Hindu Marriage Act, 1955 — Section 12, 13(1)Penal Code, 1860 (IPC) — Section 406, 498A

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High Courts14 May 2003Allowed

Leader Engineering Works Vs Income Tax Officer and Another

Punjab And Haryana At Chandigarh · (2003) 185 CTR 277 : (2003) 264 ITR 65

Income Tax Act, 1961 — Section 139(8), 264, 271(1)Income Tax Rules, 1962 — Rule 117A, 117A(5)

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High Courts14 May 2003

J and K State Road Transport Corporation Vs Nanchhattar Kaur and Others

Punjab And Haryana At Chandigarh · (2005) 3 ACC 655

Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 165, 166, 167, 168, 169

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High Courts14 May 2003Allowed

Mehar Singh and Others Vs Firm Pakher Singh and Others

Punjab And Haryana At Chandigarh · (2003) 3 CivCC 686 : (2005) 1 CivCC 170 : (2003) 135 PLR 492 : (2004) 1 RCR(Civil) 799

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 9 Rule 13

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High Courts14 May 2003Dismissed

Smt. Savitri Devi and Others Vs Financial Commissioner and Others

Punjab And Haryana At Chandigarh · (2003) 135 PLR 123

Punjab Tenancy Act, 1887 — Section 42, 43, 44, 44(2), 76

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High Courts14 May 2003

Gurbinder Singh @ Bhola Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 10 CriminalCC 9 : (2004) 1 RCR(Criminal) 759

Penal Code, 1860 (IPC) — Section 279, 304A

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High Courts14 May 2003Allowed

Sardari Lal and Another Vs Smt. Swaran Lata and Others

Punjab And Haryana At Chandigarh · (2003) 135 PLR 70 : (2003) 2 RCR(Rent) 216

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)

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High Courts14 May 2003Allowed

Gram Panchayat and Another Vs The Joint Development Commissioner (IRD) Panchayats and Others

Punjab And Haryana At Chandigarh · (2003) 3 CivCC 319 : (2003) 134 PLR 694 : (2003) 3 RCR(Civil) 635

Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 2

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High Courts14 May 2003Dismissed

J and K State Road Transport Corporation Vs Nachhattar Kaur and Others

Punjab And Haryana At Chandigarh · (2005) ACJ 1007 : AIR 2004 P&H 1 : (2003) 135 PLR 799 : (2003) 4 RCR(Civil) 115 : (2003) 2 RCR(Civil) 6

Civil Procedure Code, 1908 (CPC) — Order 29 Rule 2Motor Vehicles Act, 1988 — Section 176Punjab Motor Accidents Claims Tribunal Rules, 1964 — Rule 6

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High Courts14 May 2003

Om Parkash alias Parkash Vs State of Haryana

Punjab And Haryana At Chandigarh · (2003) CCC 232 : (2003) 3 RCR(Criminal) 766

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High Courts14 May 2003

Punnu Ram and another Vs Additional Director, Consolidation of Holdings, Punjab and others

Punjab And Haryana At Chandigarh · (2003) 3 LJR 378 : (2003) 2 PLJ 510 : (2003) 2 PLR 688 : (2003) 4 RCR(Civil) 424

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High Courts14 May 2003

Sheo Ram Aggarwal and others Vs Haryana State through Collector, Hisar and another

Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 280

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High Courts14 May 2003

V.K.Garg Vs State of Punjab

Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 253

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High Courts14 May 2003Dismissed

Pannu Ram and Another Vs The Additional Director, Consolidation of Holdings and Others

Punjab And Haryana At Chandigarh · (2003) 134 PLR 688

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42

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High Courts14 May 2003Dismissed

Hakam Singh Vs Presiding Officer, Labour Court and Another

Punjab And Haryana At Chandigarh · (2003) 134 PLR 690

Industrial Disputes Act, 1947 — Section 25(F)

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High Courts14 May 2003

Lakha Singh and others Vs State of Punjab

Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 933

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