High Courts19 May 2003Dismissed
General Engineering Works Vs Ram Kumar Yadav and Another
Punjab And Haryana At Chandigarh · (2004) 2 LLJ 143
Industrial Disputes Act, 1947 — Section 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,819 of 4,620
High Courts19 May 2003Dismissed
Commissioner of Central Excise Vs Hero Cycles Ltd.
Punjab And Haryana At Chandigarh · (2003) 161 ELT 115
Central Excise Rules, 1944 — Rule 57GCentral Excises and Salt Act, 1944 — Section 35H
High Courts19 May 2003Dismissed
Yash Pal Vs Kartar Singh
Punjab And Haryana At Chandigarh · AIR 2003 P&H 344
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10AEvidence Act, 1872 — Section 45, 46
High Courts19 May 2003Allowed
Pepsu Road Transport Corporation Vs Mansahia Transport Co. Pvt. Ltd. and Others
Punjab And Haryana At Chandigarh · (2004) 1 ACC 298 : (2003) 134 PLR 783 : (2003) 4 RCR(Civil) 70
Motor Vehicles Act, 1988 — Section 89
High Courts19 May 2003Dismissed
State of Haryana and Others Vs Vipin Kumar Gupta and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 528 : (2003) 3 RCR(Civil) 747
Civil Procedure Code, 1908 (CPC) — Section 100Haryana General Sales Tax Act, 1973 — Section 62
High Courts19 May 2003
Sheela Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 LJR 194 : (2003) 4 RCR(Civil) 207
High Courts19 May 2003Dismissed
Tarsem Singh Vs Gram Panchayat of Village Sheikhe Pind and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 441 : (2003) 4 RCR(Civil) 165
Punjab Village Common Lands (Regulation) Act, 1961 — Section 2(1)
High Courts17 May 2003Dismissed
Madhu Bhatnagar and Others Vs Surinder Kumar Bansal
Punjab And Haryana At Chandigarh · (2004) 136 PLR 199 : (2004) 1 RCR(Rent) 145
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts17 May 2003Dismissed
Jawala Singh Vs Parkash Kaur @ Parkash Rani and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 850 : (2003) 4 RCR(Civil) 39
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 10
High Courts17 May 2003Dismissed
Gurmail Singh and Others Vs Rajinder Singh
Punjab And Haryana At Chandigarh · AIR 2003 P&H 336 : (2004) 1 ILR (P&H) 432 : (2003) 135 PLR 132
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 May 2003
Ajai Vikas Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 27 : (2003) 3 RCR(Criminal) 597
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts16 May 2003Dismissed
Commissioner of Income Tax Vs Trilok Chand Karta
Punjab And Haryana At Chandigarh · (2004) 265 ITR 286
Income Tax Act, 1961 — Section 260A
High Courts16 May 2003Dismissed
RCP Karn Vs The Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 461 : (2003) 135 PLR 99
Central Services (Medical Attendance) Rules, 1944 — Rule 3, 6Constitution of India, 1950 — Article 21, 47
High Courts15 May 2003
Hema Kakkar Vs Chandigarh Administration and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 568 : (2003) 3 RCR(Civil) 588
Childrens Act, 1960 — Section 41
High Courts15 May 2003
Sher Singh Vs Suraj Bhan
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 180
High Courts15 May 2003
Rajiv Kumar Vs Bharat Parkash and others
Punjab And Haryana At Chandigarh · (2003) 3 LJR 299 : (2003) 3 RCR(Civil) 584
High Courts15 May 2003Dismissed
Hari Singh Vs Gurcharan Singh and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 360 : (2003) 3 CivCC 183 : (2004) 1 ILR (P&H) 378 : (2003) 135 PLR 119 : (2003) 3 RCR(Civil) 632
Registration Act, 1908 — Section 17
High Courts15 May 2003Dismissed
Didar Singh Vs Mohinder Singh
Punjab And Haryana At Chandigarh · (2003) 135 PLR 529 : (2003) 3 RCR(Civil) 748
Specific Relief Act, 1963 — Section 34, 42
High Courts15 May 2003Dismissed
Ved Prakash Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2004) 265 ITR 642
Income Tax Act, 1961 — Section 132, 260A
High Courts15 May 2003Allowed
Maninder Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 2 ILR (P&H) 329 : (2004) 1 LLJ 570
Constitution of India, 1950 — Article 14, 16, 39