High Courts22 May 2003Allowed
Bhupinder Singh Vs Manpreet Singh
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 323 : (2004) 136 PLR 621 : (2003) 2 RCR(Rent) 21
East Punjab Urban Rent Restriction Act, 1949 — Section 13
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,817 of 4,620
High Courts22 May 2003Allowed
Nafe Singh Vs Devender Kumar
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 588 : (2004) 1 RCR(Criminal) 987
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 May 2003
Ram Kishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 9 CriminalCC 711 : (2003) 4 RCR(Criminal) 507
Penal Code, 1860 (IPC) — Section 409
High Courts21 May 2003Dismissed
Nanak Singh (dead) through L.Rs. Vs Darshan Kumar
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 111 : (2003) 2 RCR(Rent) 328
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts21 May 2003Allowed
M/s. Montari Industries Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 554 : (2003) 3 RCR(Criminal) 783
Insecticides Act, 1968 — Section 24, 24(4)
High Courts21 May 2003Dismissed
Smt. Lajwanti and Others Vs Amar Nath
Punjab And Haryana At Chandigarh · (2004) 137 PLR 728 : (2005) 2 RCR(Rent) 122
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts21 May 2003Dismissed
Chander Kanta and Others Vs Ram Chander and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 795 : (2004) 1 RCR(Rent) 465
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts21 May 2003Allowed
Smt. Anita Vs Har Bhagwan
Punjab And Haryana At Chandigarh · (2004) 136 PLR 643 : (2003) 4 RCR(Civil) 326
Hindu Marriage Act, 1955 — Section 13(1)
High Courts21 May 2003Allowed
Walaiti Ram and Another Vs Harbans Lal (Died) through his Lrs.
Punjab And Haryana At Chandigarh · (2003) 135 PLR 323 : (2003) 2 RCR(Rent) 188
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts21 May 2003Dismissed
Mohan Lal Vs Piare Lal and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 440 : (2004) 137 PLR 246 : (2004) 2 RCR(Rent) 258
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts21 May 2003Allowed
National Soap Mills Vs Amar Soap Factory Bassi and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 49 : (2004) 1 RCR(Civil) 407
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3, 115
High Courts21 May 2003Allowed
Teja Singh and Others Vs Nihal Singh Wala Cooperative Agriculture Service Society Ltd. and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 95
High Courts21 May 2003
Prem Parkash Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 880 : (2003) 2 CCC 221 : (2003) 3 RCR(Criminal) 759
High Courts21 May 2003
Naurata Singh Vs Chandigarh Administration
Punjab And Haryana At Chandigarh · (2003) 2 CCC 234 : (2003) 3 RCR(Criminal) 770
High Courts21 May 2003
Sehjad Vs Munni
Punjab And Haryana At Chandigarh · (2003) 2 FJCC 147 : (2003) 3 RCR(Criminal) 792
High Courts21 May 2003
Sushil and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 654
High Courts21 May 2003
Naranjan Singh Vs Bank of India, Rajpura
Punjab And Haryana At Chandigarh · (2004) 1 ICC 416 : (2003) ISJ 367 : (2004) 2 LJR 156 : (2003) 4 RCR(Civil) 247
High Courts21 May 2003
Sohan Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2003) 3 AICLR 922 : (2003) 3 RCR(Criminal) 847
High Courts21 May 2003
Sukhwinder Singh alias Sukha Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 792 : (2004) 1 Crimes 134 : (2003) 3 RCR(Criminal) 764
High Courts21 May 2003Dismissed
Baljit Singh Vs Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2004) 2 BC 53 : (2003) 135 PLR 699 : (2003) 3 RCR(Civil) 840