High Courts24 May 2003Dismissed
Dashmesh Rice Mills and Others Vs Govind Ram Anil Kumar
Punjab And Haryana At Chandigarh · (2003) 135 PLR 514 : (2003) 3 RCR(Civil) 734
Civil Procedure Code, 1908 (CPC) — Section 34 , 47
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,816 of 4,620
High Courts24 May 2003
Sadhu Singh Vs Bhupinder Singh
Punjab And Haryana At Chandigarh · (2004) 1 FJCC 258 : (2004) 1 LJR 318 : (2003) 4 RCR(Civil) 216
High Courts24 May 2003
Jagir Kaur and Others Vs Majha Transport Company and Others
Punjab And Haryana At Chandigarh · (2004) ACJ 2101 : (2003) 134 PLR 758 : (2003) 3 RCR(Civil) 685
Motor Vehicles Act, 1988 — Section 174
High Courts24 May 2003Allowed
Surinderjit Singh Vs Municipal Corporation and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 513 : (2003) 3 RCR(Civil) 715
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts23 May 2003Dismissed
Surinder Kaur Vs Satya Devi and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 628 : (2003) 3 RCR(Civil) 540
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11, 6, 7, 8
High Courts23 May 2003Allowed
Paras Industries Vs Paras Special Machine Co.
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 540 : (2003) 135 PLR 618 : (2004) 28 PTC 124 : (2003) 3 RCR(Civil) 511
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10Trade and Merchandise Marks Act, 1958 — Section 111, 46, 56
High Courts23 May 2003Allowed
Hari Iron Trading Co. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2003) 183 CTR 228 : (2003) 263 ITR 437 : (2003) 131 TAXMAN 535
Income Tax Act, 1961 — Section 133A, 263, 263(1)
High Courts23 May 2003Dismissed
Ghisa Ram Vs Surat Singh and Others
Punjab And Haryana At Chandigarh · (2003) 4 CivCC 460 : (2003) 135 PLR 846 : (2003) 4 RCR(Civil) 23
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Transfer of Property Act, 1882 — Section 42
High Courts23 May 2003
N.P.Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2005) 4 RCR(Criminal) 899
High Courts23 May 2003
Guru Arjun Iron and Steel Rolling Mills Vs C.C.E.
Punjab And Haryana At Chandigarh · (2003) 111 ECR 307 : (2003) 157 ELT 508
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226
High Courts23 May 2003
State of Haryana Vs Radha Charan
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 645
High Courts23 May 2003
Ram Dhari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 2 RCR(Criminal) 123
High Courts23 May 2003Dismissed
Sukhwinder Singh Vs Ravinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 2003 P&H 324 : (2003) 3 CivCC 204 : (2003) 134 PLR 697 : (2003) 3 RCR(Civil) 713
High Courts22 May 2003Dismissed
Prem Kumari Rekheja and Others Vs R.K. Dadeja and Others
Punjab And Haryana At Chandigarh · (2004) 2 ACC 16 : (2004) ACJ 1285 : (2004) 136 PLR 849
Motor Vehicles Act, 1939 — Section 110
High Courts22 May 2003Dismissed
Pawan Kumar Vs Harmail Singh and Others
Punjab And Haryana At Chandigarh · (2004) 2 ACC 399 : (2004) ACJ 1619 : (2004) 136 PLR 648 : (2003) 4 RCR(Civil) 351
Motor Vehicles Act, 1988 — Section 166
High Courts22 May 2003Dismissed
Dashmesh Bhatta Company Vs Vijinder Singh
Punjab And Haryana At Chandigarh · AIR 2003 P&H 355 : (2003) 135 PLR 508 : (2003) 3 RCR(Civil) 703
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts22 May 2003Dismissed
Deepak Carrier Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 136 STC 612
Haryana General Sales Tax Act, 1973 — Section 39Punjab General Sales Tax Act, 1948 — Section 20
High Courts22 May 2003
Inder Singh and others Vs Dharma and others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 363 : (2003) 4 RCR(Civil) 246
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts22 May 2003Allowed
Sohana Woolen Mills Pvt. Ltd. Vs Commissioner of C. Ex.
Punjab And Haryana At Chandigarh · (2004) 116 ECR 138 : (2004) 170 ELT 526
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226
High Courts22 May 2003Allowed
Kewal Krishan (Landlord) Vs Kulwant Rai and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 376 : (2003) 135 PLR 217 : (2003) 2 RCR(Rent) 320
East Punjab Urban Rent Restriction Act, 1949 — Section 2