High Courts12 May 2003
Manjeet Singh and Another Vs Punjab National Bank and Others Mandip Gujral and Another Vs Andhra Bank and Another
Punjab And Haryana At Chandigarh · (2004) 3 LLJ 46
Banking Regulation Act, 1980 — Section 10
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,822 of 4,620
High Courts10 May 2003Dismissed
The New India Insurance Company Limited Vs Dharam Vati and Others
Punjab And Haryana At Chandigarh · (2006) 1 ACC 282 : (2004) ACJ 1739 : (2004) 136 PLR 476 : (2004) 2 RCR(Civil) 521
Motor Vehicles Act, 1939 — Section 95(2)Motor Vehicles Act, 1988 — Section 174
High Courts09 May 2003Allowed
Hari Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 5 CriminalCC 693 : (2003) 3 RCR(Criminal) 270
Arms Act, 1959 — Section 25, 27, 29, 29(b)Criminal Procedure Code, 1973 (CrPC) — Section 312Penal Code, 1860 (IPC) — Section 201, 302, 307, 34, 364
High Courts09 May 2003Allowed
Rattan Singh Vs Ram Singh
Punjab And Haryana At Chandigarh · (2004) 2 BC 123 : (2003) 3 CivCC 638 : (2003) 135 PLR 725 : (2003) 4 RCR(Civil) 391
Transfer of Property Act, 1882 — Section 53(1)
High Courts09 May 2003Allowed
Punjab Agricultural University Vs Associates Construction
Punjab And Haryana At Chandigarh · (2003) 3 ARBLR 32 : (2003) 134 PLR 738 : (2003) 3 RCR(Civil) 549
Arbitration and Conciliation Act, 1996 — Section 16
High Courts09 May 2003Allowed
Commissioner of Income Tax Vs V.K. Sood Engineers and Contractors (P.) Ltd.
Punjab And Haryana At Chandigarh · (2004) 186 CTR 162 : (2003) 264 ITR 313
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 8, 9, 9(1), 9(3)Income Tax Act, 1961 — Section 253(2)
High Courts09 May 2003Dismissed
Krishan Dev Vs Gurdial Singh
Punjab And Haryana At Chandigarh · (2003) 135 PLR 655 : (2003) 2 RCR(Rent) 456
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2), 15(5)
High Courts08 May 2003
Kamal Sharma Vs Ram Phal Kundu
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Civil) 478
High Courts08 May 2003Dismissed
Ritesh Industries Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 136 STC 128
Punjab Dairy Development Board Act, 2000 — Section 12
High Courts08 May 2003Dismissed
Kulwant Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2003) 134 PLR 708
Constitution of India, 1950 — Article 226
High Courts08 May 2003Allowed
Surjit Kaur and Another Vs Pritam Singh and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 161 : (2004) 1 RCR(Civil) 416
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts08 May 2003
Bal Krishan Mehta Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 3 RCR(Criminal) 772
High Courts08 May 2003Dismissed
Sat Narain Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 507 : (2003) 3 RCR(Civil) 702
Judges (Protection) Act, 1985 — Section 3
High Courts08 May 2003
Gurnam Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2005) 1 RCR(Criminal) 37
High Courts08 May 2003Allowed
Lakhbir Singh Vs Harpinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 127 : (2003) 4 RCR(Civil) 162
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts08 May 2003Allowed
Bharati Teltech Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 138 STC 432
Haryana General Sales Tax Rules, 1975 — Rule 28A, 28A(11)
High Courts07 May 2003Dismissed
Om Parkash Vs Smt. Phullan Devi
Punjab And Haryana At Chandigarh · (2004) 136 PLR 623 : (2003) 2 RCR(Rent) 215
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts07 May 2003Dismissed
Jeet Ram, Ex-Workman Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 318
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts07 May 2003
H.C. Dhawan Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2003) 134 PLR 756
Constitution of India, 1950 — Article 226, 227
High Courts07 May 2003Allowed
Kailash Chand Jain and Others Vs Chhaju Ram Jain and Others
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 614 : (2003) 3 CivCC 414 : (2003) 134 PLR 778 : (2003) 4 RCR(Civil) 67 : (2003) 2 RCR(Rent) 396
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(6)