COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,804 of 4,620

High Courts05 Aug 2003Allowed

Central Board of Film Certification and Others Vs Dr. Dev Singh and Others

Punjab And Haryana At Chandigarh · AIR 2004 P&H 17 : (2004) 1 CivCC 279 : (2004) 136 PLR 209(1) : (2003) 4 RCR(Civil) 406

Limitation Act, 1963 — Section 5

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High Courts05 Aug 2003

Krishan Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 1 RCR(Criminal) 746

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High Courts05 Aug 2003Allowed

Rajbir Singh Vs Commissioner and Secretary to Government of Haryana

Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 175 : (2004) 137 PLR 140 : (2004) 4 RCR(Civil) 497

Haryana Panchayati Raj Act, 1994 — Section 51(1)

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High Courts05 Aug 2003Dismissed

N.K. Garg Vs U.T. Chandigarh

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 550 : (2003) 4 RCR(Criminal) 340

Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 219(1), 439Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts04 Aug 2003Dismissed

Darshan Kumar Sharma Vs Vimal Bansal and Another

Punjab And Haryana At Chandigarh · AIR 2004 P&H 129 : (2003) 135 PLR 887 : (2003) 4 RCR(Civil) 171

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts01 Aug 2003Allowed

Mahender Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 383 : (2004) 1 RCR(Criminal) 17

Penal Code, 1860 (IPC) — Section 376

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High Courts01 Aug 2003Dismissed

Commissioner of Central Excise Vs R.H. Industries

Punjab And Haryana At Chandigarh · (2006) 194 ELT 275

Central Excise Rules, 1944 — Rule 57A, 57G(2)Central Excises and Salt Act, 1944 — Section 35H(1)

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High Courts01 Aug 2003

Gram Panchayat, Bhagrana Vs Punjab State Electricity Board

Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 217

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High Courts31 Jul 2003

Balbir Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 470 : (2003) 4 RCR(Criminal) 145

Penal Code, 1860 (IPC) — Section 148, 149, 302

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High Courts31 Jul 2003Dismissed

Prem Properties (P) Ltd. Vs Randhir Singh and Others

Punjab And Haryana At Chandigarh · (2004) 136 PLR 395 : (2003) 4 RCR(Civil) 665

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 2

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High Courts30 Jul 2003

State of Haryana Vs Rajinder Kumar

Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 328

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High Courts30 Jul 2003Allowed

Parkash Kaur and Others Vs Gurmukh Singh and Others

Punjab And Haryana At Chandigarh · (2004) 136 PLR 547 : (2003) 4 RCR(Civil) 857

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High Courts30 Jul 2003Partly Allowed

Lal Dass Vs Raghbir Dass and Another

Punjab And Haryana At Chandigarh · AIR 2004 P&H 41 : (2003) 3 CivCC 578 : (2004) 136 PLR 221 : (2003) 4 RCR(Civil) 415

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High Courts30 Jul 2003Dismissed

Durga Devi Vs Darshan Singh and Others

Punjab And Haryana At Chandigarh · (2004) 1 CivCC 149 : (2004) 136 PLR 571 : (2003) 4 RCR(Civil) 631

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High Courts30 Jul 2003Dismissed

Deep Chand Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 136 PLR 569 : (2003) 4 RCR(Civil) 629

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 36

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High Courts30 Jul 2003Allowed

Fakkar Singh alias Jaila Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2003) 8 CriminalCC 641

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307

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High Courts30 Jul 2003Allowed

Chalti Devi and Others Vs Rajinder Kumar and Another

Punjab And Haryana At Chandigarh · (2003) 135 PLR 463 : (2003) 4 RCR(Civil) 527

Evidence Act, 1872 — Section 111

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High Courts30 Jul 2003

Kurey Ram and Others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2004) 2 DMC 26 : (2003) 4 RCR(Criminal) 509

Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307, 498A

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High Courts30 Jul 2003Dismissed

Ram Dhan Sikka Vs The Liquidator, Gurgaon Cycle Cooperative Industrial Society Ltd.

Punjab And Haryana At Chandigarh · (2004) 136 PLR 887 : (2004) 1 RCR(Civil) 490

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High Courts30 Jul 2003

Surjeet and others Vs Ram Sarup and others

Punjab And Haryana At Chandigarh · (2004) 2 LJR 300 : (2004) 2 RCR(Civil) 618

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