High Courts12 Aug 2003Dismissed
The New India Assurance Co. Ltd. Vs Smt. Rekha Devi and Others
Punjab And Haryana At Chandigarh · (2004) 1 ACC 425 : (2004) ACJ 1704 : (2004) 136 PLR 32
Motor Vehicles Act, 1988 — Section 149(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,802 of 4,620
High Courts12 Aug 2003Allowed
The New Superstar Cooperative Group Housing Society Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 736 : (2004) 1 RCR(Civil) 419
High Courts12 Aug 2003Dismissed
Surjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 128
Constitution of India, 1950 — Article 311, 311(2)Punjab Police Rules, 1934 — Rule 12.21, 16.24, 19.1, 19.5
High Courts12 Aug 2003Allowed
Punjab State Warehousing Corporation Vs Chaman Lal
Punjab And Haryana At Chandigarh · (2004) 136 PLR 262 : (2003) 4 RCR(Civil) 376
Constitution of India, 1950 — Article 227
High Courts12 Aug 2003Allowed
Satpal Chaudhary Vs Kuldip Mahajan and Another
Punjab And Haryana At Chandigarh · (2004) 1 BC 350 : (2004) 1 CivCC 140 : (2003) 4 RCR(Criminal) 341
Criminal Procedure Code, 1973 (CrPC) — Section 427Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Aug 2003Dismissed
Commissioner of Income Tax Vs Ruhi Construction Co. (P.) Ltd.
Punjab And Haryana At Chandigarh · (2004) 267 ITR 455 : (2004) 139 TAXMAN 298
Income Tax Act, 1961 — Section 269C, 269D(1), 269F(6)
High Courts11 Aug 2003Dismissed
Balwant Singh Vs Khushal Singh and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 63 : (2003) 135 PLR 439 : (2003) 3 RCR(Civil) 496 : (2004) 1 RCR(Civil) 806
Limitation Act, 1963 — Article 58Specific Relief Act, 1963 — Section 34
High Courts11 Aug 2003
Dr. Bhupesh Mangla Vs Dr. Ravi Chander Mangla and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 386 : (2003) 4 RCR(Civil) 657
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts09 Aug 2003Dismissed
Sukhwinder Kaur Vs Kulwinder Singh and Another
Punjab And Haryana At Chandigarh · (2004) 136 PLR 93 : (2003) 4 RCR(Criminal) 767
Criminal Procedure Code, 1973 (CrPC) — Section 202
High Courts08 Aug 2003Dismissed
Fateh Singh and Others Vs Lakhbir Singh and Others
Punjab And Haryana At Chandigarh · (2004) 2 CivCC 57 : (2004) 136 PLR 881 : (2004) 1 RCR(Civil) 382
High Courts08 Aug 2003Allowed
Ajmer Singh and Others Vs Nishi Kumar and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 85 : (2004) 1 CivCC 30 : (2003) 135 PLR 728 : (2004) 1 RCR(Civil) 270
Transfer of Property Act, 1882 — Section 53, 54
High Courts08 Aug 2003
Charanjit Singh Channi and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 686 : (2003) 4 RCR(Criminal) 118
High Courts08 Aug 2003
Chhoto Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 658
High Courts08 Aug 2003
State of Haryana Vs Krishan Dev
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 652
High Courts08 Aug 2003
Bhupinder Singh Vs Balwant Kaur
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 397
High Courts08 Aug 2003
Vinod Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 CCC 369 : (2004) 1 CivCC 369 : (2004) 1 FJCC 118 : (2004) 1 RCR(Criminal) 175
High Courts08 Aug 2003Dismissed
Puran Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 563 : (2003) 4 RCR(Criminal) 625
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 5(2)
High Courts07 Aug 2003Allowed
Bathinda Construction Company Vs Chief Engineer, Bathinda Zone
Punjab And Haryana At Chandigarh · (2004) 1 ARBLR 468 : (2004) 136 PLR 558 : (2003) 4 RCR(Civil) 640
Arbitration and Conciliation Act, 1996 — Section 11
High Courts07 Aug 2003Dismissed
Jagir Singh Vs Amarjit Singh and Another
Punjab And Haryana At Chandigarh · AIR 2004 P&H 51 : (2003) 4 RCR(Civil) 598
High Courts07 Aug 2003Dismissed
Ishwar Singh Vs Gram Panchayat
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 279 : (2004) 136 PLR 203 : (2003) 4 RCR(Civil) 406
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2