High Courts13 Aug 2003
State of Punjab Vs Ashok Kumar and others
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 214 : (2004) 1 Cri.CC 24 : (2004) 1 CurLJ 257 : (2003) 4 RCR(Criminal) 639
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,801 of 4,620
High Courts13 Aug 2003
State of Haryana Vs Balvinder Singh and others
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 590 : (2004) 1 Cri.CC 62 : (2003) 4 RCR(Criminal) 645
High Courts13 Aug 2003
State of Haryana Vs Phuman Singh
Punjab And Haryana At Chandigarh · (2004) 4 RCR(Criminal) 50
High Courts13 Aug 2003
Jaswinder Singh and another Vs Union of India
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 384
High Courts13 Aug 2003
Union of India Vs Jagga Singh
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 488
High Courts13 Aug 2003
Jangir Singh Vs Union of India
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 359
High Courts13 Aug 2003
Net Ram Vs Haryana State through Collector, Rohtak
Punjab And Haryana At Chandigarh · (2004) 2 LJR 610 : (2003) 4 RCR(Civil) 714
High Courts13 Aug 2003
State of Haryana Vs Nand Lal
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 306
High Courts13 Aug 2003
State of Haryana Vs Jai Parkash
Punjab And Haryana At Chandigarh · (2004) 2 AICLR 517 : (2004) 1 CCC 253 : (2004) 2 CCJ 21 : (2004) 1 RCR(Criminal) 936
High Courts13 Aug 2003
State of Punjab Vs Udhey Singh
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 205 : (2003) 4 RCR(Criminal) 633
High Courts13 Aug 2003
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 62 : (2004) 1 Cri.CC 350 : (2003) 4 RCR(Criminal) 427
High Courts13 Aug 2003
Krishan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 CCJ 15 : (2004) 1 RCR(Criminal) 723
High Courts13 Aug 2003Dismissed
Mathra Dass Vs Sarup Chand and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 682 : (2004) 1 RCR(Rent) 205
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2)(1), 15(5)
High Courts13 Aug 2003Dismissed
Punjab State Vs Lala Shiv Dayal and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 270 : (2004) 1 RCR(Civil) 491
Government Grants Act, 1895 — Section 2Registration Act, 1908 — Section 17(2)Transfer of Property Act, 1882 — Section 54
High Courts13 Aug 2003Allowed
Municipal Committee Vs Moti Ram and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 891 : (2004) 1 RCR(Civil) 523
Haryana Municipal Act, 1973 — Section 181, 61, 61(1)
High Courts13 Aug 2003
Mehnga Singh and Others Vs Gurdial Singh and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 93 : (2004) 1 CivCC 525 : (2004) 1 RCR(Civil) 338
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 100, 11Evidence Act, 1872 — Section 114, 78(6)Limitation Act, 1963 — Section 30
High Courts13 Aug 2003Allowed
Jaipal and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 652
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 34, 341, 436
High Courts13 Aug 2003Allowed
Jarnail Singh and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2004) 137 PLR 79 : (2004) 1 RCR(Civil) 699
Land Acquisition Act, 1894 — Section 18
High Courts13 Aug 2003Allowed
State of Haryana Vs Dharam Singh and Others
Punjab And Haryana At Chandigarh · (2006) 143 STC 581
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 133 , 134, 135, 136, 137Haryana General Sales Tax Act, 1973 — Section 19, 20, 21, 23, 23(1)
High Courts13 Aug 2003Dismissed
Jaipal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 682 : (2003) 4 RCR(Criminal) 429 : (2003) 4 RCR(Criminal) 419
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 34, 341, 436