High Courts21 Aug 2003Allowed
Shakuntla Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 100 : (2003) 135 PLR 704
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,799 of 4,620
High Courts21 Aug 2003Allowed
Sanjay Kumar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2004) 1 LLJ 816 : (2003) 135 PLR 812
Industrial Disputes Act, 1947 — Section 10(1)
High Courts21 Aug 2003
Maman Chand Budhia Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 635
High Courts21 Aug 2003
Tarlochan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 647 : (2003) 4 AICLR 559 : (2004) 1 Cri.CC 543 : (2003) 4 RCR(Criminal) 867
High Courts21 Aug 2003
Smt. Anju Bala Vs Vipin Oberoi
Punjab And Haryana At Chandigarh · (2004) 136 PLR 468 : (2003) 4 RCR(Civil) 835
Guardians and Wards Act, 1890 — Section 9
High Courts19 Aug 2003Dismissed
Commissioner of Income Tax Vs Somani Pilkingtons Ltd.
Punjab And Haryana At Chandigarh · (2004) 186 CTR 236 : (2004) 266 ITR 388
Income Tax Act, 1961 — Section 256(2)
High Courts19 Aug 2003
Commissioner of Income Tax Vs B. Rai
Punjab And Haryana At Chandigarh · (2004) 186 CTR 244 : (2003) 264 ITR 617
Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 226
High Courts19 Aug 2003
Guru Datt (Dead) through LRs. and others Vs Lekh Raj and others
Punjab And Haryana At Chandigarh · (2005) 1 Marr.LJ 517 : (2004) 1 RCR(Civil) 446
High Courts18 Aug 2003Dismissed
Raghbir Singh Vs Kapoor Singh
Punjab And Haryana At Chandigarh · (2004) 136 PLR 163
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, 115
High Courts18 Aug 2003Partly Allowed
Manti and Others Vs Sarwati Devi and Others
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 233 : (2004) 136 PLR 397 : (2003) 4 RCR(Civil) 677
Limitation Act, 1963 — Article 58
High Courts18 Aug 2003Allowed
Fulla Devi alias Fullo Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2005) ACJ 51 : (2004) 2 ILR (P&H) 424 : (2004) 136 PLR 391 : (2003) 4 RCR(Civil) 671
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Aug 2003
Madan Lal Bountra Vs Bhim Singh
Punjab And Haryana At Chandigarh · (2004) 1 ILR (P&H) 145
Contempt of Courts Act, 1971 — Section 12, 2Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3A), 19
High Courts18 Aug 2003
Nidhi Arora Vs Sada Nand
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 612
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82, 83Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468
High Courts18 Aug 2003
Hazura Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 869 : (2004) 2 RCR(Civil) 226
Land Acquisition Act, 1894 — Section 23
High Courts14 Aug 2003
MMTC Ltd. Vs Excise and Taxation Officer-Cum-Assessing Authority and Others
Punjab And Haryana At Chandigarh · (2004) 138 STC 702
Limitation Act, 1963 — Section 5
High Courts14 Aug 2003Allowed
The Punjab Financial Corporation Employees Welfare Association and Another Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2004) 2 ILR (P&H) 113
State Financial Corporations Act, 1951 — Section 39, 39(1), 39(2)
High Courts14 Aug 2003Dismissed
Milkhi Singh Vs Mehar Chand and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 310 : (2004) 136 PLR 540 : (2003) 4 RCR(Civil) 854
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts14 Aug 2003Dismissed
Naresh Marble and Others Vs Chandigarh Administration U.T. and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 149 : (2003) 4 RCR(Civil) 145
Constitution of India, 1950 — Article 226
High Courts14 Aug 2003Allowed
Monica Electronics Limited Vs R.V.A. Associates
Punjab And Haryana At Chandigarh · (2004) 1 ARBLR 177 : (2004) 1 CivCC 387 : (2004) 136 PLR 46 : (2003) 4 RCR(Civil) 378 : (2003) 4 RCR(Civil) 379
Arbitration and Conciliation Act, 1996 — Section 8
High Courts14 Aug 2003Allowed
Holy Child Sr. Sec. School and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 27 : (2003) 135 PLR 398 : (2003) 4 RCR(Civil) 45
Haryana School Education Act, 1995 — Article 14