High Courts30 Jul 2003
State of Haryana Vs Subhash Chand
Punjab And Haryana At Chandigarh · (2004) 1 CCC 40 : (1997) 4 Crimes 308 : (2004) 1 RCR(Criminal) 764
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,805 of 4,620
High Courts30 Jul 2003
State of Punjab Vs Krishan Kumar Bhandari
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 54 : (2003) 2 CCC 352 : (2004) 1 Cri.CC 70 : (2003) 4 RCR(Criminal) 423
High Courts30 Jul 2003
State of Haryana Vs Chaju Ram
Punjab And Haryana At Chandigarh · (2004) 1 CCC 10 : (2004) 1 RCR(Criminal) 770
High Courts30 Jul 2003
Sanjay Kumar and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 4 AICLR 237 : (2004) 1 CCJ 364 : (2004) 1 RCR(Criminal) 898
High Courts30 Jul 2003Allowed
M.K. Watts Vs Smt. Usha Sharma
Punjab And Haryana At Chandigarh · AIR 2004 P&H 295 : (2003) 3 BC 559 : (2003) 135 PLR 222 : (2003) 4 RCR(Civil) 233
High Courts30 Jul 2003
Municipal Committee Vs Nohar Chand and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 437 : (2003) 4 RCR(Civil) 334
Punjab Municipal Act, 1911 — Section 84, 86
High Courts30 Jul 2003Dismissed
Rattan Singh Vs Sita Ram and Others
Punjab And Haryana At Chandigarh · (2004) 136 PLR 389 : (2003) 4 RCR(Civil) 662
Transfer of Property Act, 1882 — Section 53A
High Courts30 Jul 2003Dismissed
Kishan Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2003) 6 CriminalCC 496 : (2003) 4 RCR(Criminal) 134
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 51, 511
High Courts30 Jul 2003Allowed
Gurcharan Singh Vs Des Raj and Others
Punjab And Haryana At Chandigarh · (2005) 1 BC 512 : (2004) 136 PLR 212 : (2005) 1 RCR(Civil) 364
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts30 Jul 2003
State of Haryana Vs Hazara Singh and others
Punjab And Haryana At Chandigarh · (2004) 1 RCR(Civil) 444
High Courts29 Jul 2003Dismissed
Jagjit Singh Bains Vs Brij Mohan Sharma
Punjab And Haryana At Chandigarh · (2003) 07 P&H CK 0176
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts29 Jul 2003Dismissed
Balbir Singh Vs Anita Rani and Others
Punjab And Haryana At Chandigarh · (2004) 1 CivCC 25 : (2004) 1 CivCC 25 : (2004) 136 PLR 583 : (2003) 4 RCR(Civil) 642
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts29 Jul 2003Dismissed
Amrik Singh and Others Vs Jassi Ram and Others
Punjab And Haryana At Chandigarh · (2003) 135 PLR 253
Punjab Religious Premises and Land (Eviction and Rent Recovery) Act, 1997 — Section 6
High Courts29 Jul 2003Dismissed
Pioneer Timber Products and Another Vs Om Prakash Aggarwal and Another
Punjab And Haryana At Chandigarh · (2003) 135 PLR 250 : (2003) 2 RCR(Rent) 403
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts29 Jul 2003
Rajesh Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2004) 1 AICLR 30 : (2004) 1 Cri.CC 384 : (2003) 4 RCR(Criminal) 412
High Courts29 Jul 2003Dismissed
Ilam Chand and Another Vs Ved Parkash and Others
Punjab And Haryana At Chandigarh · AIR 2004 P&H 53 : (2003) 3 CivCC 373 : (2003) 135 PLR 267 : (2003) 4 RCR(Civil) 159
High Courts29 Jul 2003Allowed
Ram Tirath Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 PLR 152
Punjab Municipal Corporation Employees Pension and General Provident Fund Rules, 1994 — Rule 2(4)
High Courts29 Jul 2003Allowed
Ralson Carbon Black Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2004) 137 STC 527
Central Sales Tax Act, 1956 — Section 9(2)Punjab General Sales Tax Act, 1948 — Section 10(3), 10(4), 10(5), 10(6), 11D(1)Punjab General Sales Tax Rules, 1949 — Rule 20
High Courts29 Jul 2003
Jeewa Singh Vs Karnail Singh
Punjab And Haryana At Chandigarh · (2003) 4 RCR(Civil) 380
High Courts28 Jul 2003Dismissed
Inder Pal Singh Vs Bankey Bihari
Punjab And Haryana At Chandigarh · (2003) 3 CivCC 707 : (2003) 3 CivCC 707 : (2003) 135 PLR 500 : (2003) 4 RCR(Civil) 210
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17