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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,619 of 4,620

High Courts28 Feb 2006Allowed

Mehal Singh Vs Gobinder Singh and Another

Punjab And Haryana At Chandigarh · (2006) 4 CivCC 460 : (2006) 143 PLR 676 : (2006) 3 RCR(Civil) 837 : (2006) 2 RCR(Rent) 260

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1Constitution of India, 1950 — Article 227
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High Courts28 Feb 2006Dismissed

Satnam Channan Vs Darshan Singh

Punjab And Haryana At Chandigarh · (2006) 3 CivCC 449 : (2006) 143 PLR 459 : (2006) 3 RCR(Civil) 796 : (2006) 2 RCR(Civil) 614 : (2006) 1 RCR(Rent) 427

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 2Companies Act, 1956 — Section 198, 397, 398, 399(3)Contract Act, 1872 — Section 182 , 183, 184, 185, 186
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High Courts27 Feb 2006Dismissed

Sarwan Singh Vs Jagir Kaur and Another

Punjab And Haryana At Chandigarh · AIR 2006 P&H 171 : (2006) 143 PLR 304 : (2006) 2 RCR(Civil) 521

Civil Procedure Code, 1908 (CPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 21, 27, 28Transfer of Property Act, 1882 — Section 1, 107, 123, 39, 52
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High Courts27 Feb 2006Allowed

Anil Kumar and Others Vs Makhan Singh Grewal

Punjab And Haryana At Chandigarh · (2006) 4 CivCC 467 : (2006) 4 CivCC 161 : (2006) 144 PLR 26 : (2006) 3 RCR(Civil) 751 : (2006) 2 RCR(Rent) 244

East Punjab Urban Rent Restriction Act, 1949 — Section 15Limitation Act, 1963 — Section 5
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