High Courts02 Mar 2006Dismissed
Rajinder Kumar Vs Ram Sarup and Another
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 215 : (2006) 4 CivCC 215 : (2006) 143 PLR 678 : (2006) 3 RCR(Civil) 750
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,618 of 4,620
High Courts02 Mar 2006Allowed
Tejinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 144 PLR 211 : (2006) 3 RCR(Civil) 309
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 7
High Courts02 Mar 2006Allowed
Diwan Chand Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 883
Criminal Procedure Code, 1973 (CrPC) — Section 482Fertiliser (Control) Order, 1985 — Section 7
High Courts01 Mar 2006Allowed
Kamal Kishore and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2006) 03 P&H CK 0151
High Courts01 Mar 2006Dismissed
Bishan Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2006) 3 RCR(Criminal) 64
Penal Code, 1860 (IPC) — Section 354
High Courts01 Mar 2006
New India Assurance Co. Ltd. Vs Fashion Secrets and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 226
Arbitration and Conciliation Act, 1996 — Section 34
High Courts01 Mar 2006Dismissed
Malkiat Singh Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 47 : (2007) ACJ 2370 : (2006) 144 PLR 583 : (2006) 3 RCR(Civil) 594
Motor Vehicles Act, 1988 — Section 149(2)
High Courts01 Mar 2006Dismissed
Dropdi Vs Kanhiya and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 73 : (2006) 144 PLR 215 : (2006) 4 RCR(Civil) 747
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts01 Mar 2006Allowed
Kamal Kishore and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 16 CriminalCC 655 : (2006) 2 RCR(Criminal) 342
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 406
High Courts01 Mar 2006Allowed
Satpal and Another etc. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) CriLJ 2381 : (2006) 3 RCR(Criminal) 283
Penal Code, 1860 (IPC) — Section 302, 323, 324, 34, 452
High Courts01 Mar 2006
Harinder Pal Singh Vs Sukhwant Kaur
Punjab And Haryana At Chandigarh · (2006) 143 PLR 829 : (2006) 2 RCR(Civil) 351
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13Limitation Act, 1963 — Section 5
High Courts01 Mar 2006
Manjit Singh and Others Vs Punjab State and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 156 : (2006) 144 PLR 264 : (2006) 3 RCR(Civil) 350
Land Acquisition Act, 1894 — Section 11, 18, 23, 24, 25
High Courts01 Mar 2006Allowed
Taro Devi and Others Vs Saginder Pal Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 575 : (2007) 145 PLR 295 : (2006) 4 RCR(Civil) 445
High Courts01 Mar 2006Dismissed
Anil Kumar Vs Om Parkash and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 872 : (2006) 144 PLR 344 : (2006) 3 RCR(Civil) 219
High Courts01 Mar 2006Dismissed
Punjab National Bank Vs Jawahar Lal Wadehra
Punjab And Haryana At Chandigarh · (2006) 143 PLR 41 : (2006) 2 RCR(Civil) 812 : (2006) 1 RCR(Rent) 522
East Punjab Urban Rent Restriction Act, 1949 — Section 2
High Courts01 Mar 2006
Ajmer Singh Vs Dharam Singh
Punjab And Haryana At Chandigarh · (2006) 143 PLR 25 : (2006) 2 RCR(Civil) 541
Punjab Land Revenue Act, 1887 — Section 123(2)
High Courts01 Mar 2006
Rishal Singh and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2006) 1 PLJ 335 : (2006) 3 RCR(Civil) 380
High Courts01 Mar 2006Dismissed
Gurdial Kaur Bhullar (Deceased) by L.Rs. Vs Inderjit Singh Jeji and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 274 : (2006) 3 CivCC 253 : (2006) 143 PLR 320 : (2006) 3 RCR(Civil) 26 : (2006) 1 RCR(Rent) 552
High Courts01 Mar 2006Allowed
Doaba Nirmal Mandal (Regd.) and Another Vs Financial Commissioner Revenue and Secretary to Government Punjab and Another
Punjab And Haryana At Chandigarh · (2006) 143 PLR 174 : (2006) 2 RCR(Civil) 738
Constitution of India, 1950 — Article 226, 227Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33General Clauses Act, 1897 — Section 6, 6A
High Courts01 Mar 2006
Nazar Mohammad Vs Harbans Singh
Punjab And Haryana At Chandigarh · (2006) 2 ACC 763 : (2006) 143 PLR 818 : (2006) 3 RCR(Civil) 596
Motor Vehicles Act, 1988 — Section 149(2)