High Courts22 Feb 2006
Kamlesh Yadav and Others Vs Prabhu Dyal and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 102 : (2008) ACJ 374
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,621 of 4,620
High Courts22 Feb 2006
Western Industries Vs Kulwant Singh
Punjab And Haryana At Chandigarh · (2007) ACJ 2552
Employees Compensation Act, 1923 — Section 4A
High Courts22 Feb 2006
Phooli Devi and Others Vs Koja Ram @ Mangu Ram and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 346 : (2006) 4 CivCC 118
High Courts22 Feb 2006Allowed
Sohan Lal and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 703
Criminal Procedure Code, 1973 (CrPC) — Section 167(5)
High Courts21 Feb 2006Dismissed
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 651
Punjab Excise Act, 1914 — Section 61(1)(b), 61(1)(c)
High Courts21 Feb 2006Allowed
Bhoop Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 623
Penal Code, 1860 (IPC) — Section 148, 149
High Courts21 Feb 2006Dismissed
Mam Raj Vs Jagdish Singh and Another
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 643
Penal Code, 1860 (IPC) — Section 302
High Courts21 Feb 2006Dismissed
Commissioner of Income Tax Vs Leader Valves P. Ltd.
Punjab And Haryana At Chandigarh · (2006) 206 CTR 463 : (2006) 285 ITR 435
Income Tax Act, 1961 — Section 132(1), 145, 145(2), 256(1), 256(2)
High Courts21 Feb 2006
Nagar Panchayat Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 426 : (2006) 2 RCR(Civil) 557
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Punjab Village Common Lands (Regulation) Act, 1961 — Section 2, 4
High Courts21 Feb 2006Allowed
Simla Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 272
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2
High Courts21 Feb 2006
Dharampal Sood Vs Atul Thapar
Punjab And Haryana At Chandigarh · (2006) 1 PLJ 433 : (2006) 3 RCR(Civil) 221
High Courts21 Feb 2006Allowed
Taranjit Kaur and Others Vs Navneet Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 143 PLR 364
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts21 Feb 2006Dismissed
Ram Kumar and Others Vs Rattan Parkash and Others
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 189 : (2006) 144 PLR 123 : (2006) 3 RCR(Civil) 68
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 20, 20(2)
High Courts21 Feb 2006Dismissed
Suresh Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 624
Penal Code, 1860 (IPC) — Section 323, 324, 326
High Courts21 Feb 2006
Balbir Kaur Aujla Vs Balraj Singh
Punjab And Haryana At Chandigarh · (2006) 2 RCR(Criminal) 650
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts20 Feb 2006Allowed
Ishwar Vs Smt. Om Pati and Others
Punjab And Haryana At Chandigarh · (2006) 2 CivCC 4 : (2006) 143 PLR 859 : (2006) 2 RCR(Civil) 514
Court Fees Act, 1870 — Article 1, 17, 7
High Courts20 Feb 2006Dismissed
Sumer Chand Jain Vs Vishnu Bhagwan Mangla
Punjab And Haryana At Chandigarh · (2006) 143 PLR 844 : (2006) 2 RCR(Civil) 445
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 115Constitution of India, 1950 — Article 227
High Courts20 Feb 2006Allowed
Supra Enterprises Vs Punjab State Electricity Board and Another
Punjab And Haryana At Chandigarh · AIR 2007 P&H 23 : (2006) 4 CivCC 212 : (2006) 1 CTLJ 270 : (2006) 143 PLR 539 : (2006) 3 RCR(Civil) 67
Constitution of India, 1950 — Article 226, 227
High Courts20 Feb 2006Dismissed
Surjit Singh Vs Gurdev Kaur
Punjab And Haryana At Chandigarh · (2006) 143 PLR 458 : (2006) 3 RCR(Civil) 418
High Courts20 Feb 2006
Harbax Singh (since deceased) through L.Rs. Vs Depinder Singh
Punjab And Haryana At Chandigarh · (2007) CriLJ 1404
Contempt of Courts Act, 1971 — Section 10, 12