High Courts22 Aug 2006Allowed
Commissioner of Central Excise Vs CESTAT
Punjab And Haryana At Chandigarh · (2007) 207 ELT 33
Central Excises and Salt Act, 1944 — Section 35L
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,565 of 4,620
High Courts22 Aug 2006
Jagdish Chanana and Another Vs Ram Kumar Dabas and Another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 106 : (2007) 2 RCR(Criminal) 73
Criminal Procedure Code, 1973 (CrPC) — Section 160, 438, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 34, 419, 465, 468, 471
High Courts22 Aug 2006Dismissed
Santosh Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0450
Constitution of India, 1950 — Article 226
High Courts22 Aug 2006
Charanjit Singh Vs S.K. Salwan and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0448
High Courts22 Aug 2006
Abhishek Industries Ltd. Vs The Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0427
Income Tax Act, 1961 — Section 115JA, 254
High Courts22 Aug 2006
Prem Raj and Another Vs Smt. Darshasna and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 83 : (2007) 1 CivCC 778 : (2007) 1 CivCC 778 : (2007) 1 RCR(Civil) 681
Specific Relief Act, 1963 — Section 16
High Courts22 Aug 2006
State of Haryana and Another Vs Surat Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0412
High Courts22 Aug 2006Allowed
Manga Singh Vs Guman Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0391
Transfer of Property Act, 1882 — Section 41, 53A
High Courts22 Aug 2006Allowed
Ravinder Kumar Dhall and Others Vs Chandigarh Housing Board and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0380
High Courts22 Aug 2006
Gurparshad Singh Vs Chhinder Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0349
Hindu Adoptions and Maintenance Act, 1956 — Section 19, 20, 21
High Courts22 Aug 2006
Hardial Singh and Another Vs Mr. B.R. Bajaj and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0337
High Courts22 Aug 2006Dismissed
Bhupinder Kumar Aggarwal Vs K.R.S. Builders
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0331
High Courts22 Aug 2006Dismissed
State of Punjab Vs Mohinder Singh and Others Mohinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0211
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 325
High Courts22 Aug 2006
Abhinav Tandon Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0208
High Courts22 Aug 2006Dismissed
Jagmal Singh and Others Vs Birender Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0194
High Courts22 Aug 2006Dismissed
Balwant Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0187
High Courts22 Aug 2006Dismissed
Jeet Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0179
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 226
High Courts22 Aug 2006Dismissed
Jagtar Singh Vs HUF Firm Charu Pesticide and Company
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0148
High Courts22 Aug 2006Dismissed
Gulshan Lal Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0143
High Courts22 Aug 2006
Kartar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0134
Constitution of India, 1950 — Article 226