High Courts24 Aug 2006
Surinder Gupta Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0285
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,563 of 4,620
High Courts24 Aug 2006Dismissed
Sumesh Chander Aggarwal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0215
High Courts24 Aug 2006Dismissed
Shiv Niwas Tiwari and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 701
Constitution of India, 1950 — Article 226
High Courts24 Aug 2006Dismissed
Raj Kumar Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0195
Punjab Agricultural Produce Markets Act, 1961 — Section 15
High Courts24 Aug 2006
Om Parkash and Another Vs Territory Manager, Charat Petroleum Corporation Limited and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 415 : (2006) 4 RCR(Civil) 725
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts24 Aug 2006Dismissed
Jagir Singh Vs Gurmel Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0155
Evidence Act, 1872 — Section 80
High Courts24 Aug 2006Allowed
Anil Kumar Vs Sita Devi and Another
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 49 : (2006) 144 PLR 478 : (2006) 4 RCR(Civil) 523 : (2006) 2 RCR(Rent) 417
Civil Procedure Code, 1908 (CPC) — Section 115Delhi and Ajmer Rent Control Act, 1952 — Section 35(1)East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13(2), 13(3), 15(5)
High Courts24 Aug 2006Allowed
Satnam Singh Vs Devinder Kaur
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 81 : (2006) 4 RCR(Civil) 639
High Courts24 Aug 2006
Gurdas Ram Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0033
Legal Services Authorities Act, 1987 — Section 21
High Courts24 Aug 2006
Amit Uppal and Another Vs Surinder Mohan Arora and Another
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 637
Penal Code, 1860 (IPC) — Section 379, 447, 506, 511
High Courts24 Aug 2006Dismissed
Alfa Rubber Industries Vs Asstt. Commissioner of Income Tax, Jalandhar
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0018
Income Tax Act, 1961 — Section 133A, 145
High Courts24 Aug 2006
Parveen Iron Store Vs K.V.S. Sidhu and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0004
Punjab General Sales Tax Act, 1948 — Section 14B
High Courts23 Aug 2006Dismissed
Rachitech Engineering Pvt. Ltd. Vs Kundan Steels Pvt. Limited
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 483 : (2007) 3 RCR(Civil) 182 : (2007) 1 RCR(Rent) 618
Transfer of Property Act, 1882 — Section 53A
High Courts23 Aug 2006Allowed
Seema Vs Surinder Pal
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0488
Hindu Marriage Act, 1955 — Section 13, 24, 28
High Courts23 Aug 2006Dismissed
Jasbir Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0467
High Courts23 Aug 2006
Tarlok Singh and Another Vs Jarnail Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 324
High Courts23 Aug 2006
Ram Bahadur and Others Vs Kirpal Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0454
High Courts23 Aug 2006
Avtar Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0418
High Courts23 Aug 2006
Samar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0404
Constitution of India, 1950 — Article 226
High Courts23 Aug 2006
Smt. Usha Devi and Others Vs Shri Om Parkash @ Omi @ Om Pal and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0363