High Courts28 Aug 2006
Pawan Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0128
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,561 of 4,620
High Courts28 Aug 2006Allowed
Veer Bhan Vs Special Secretary, Govt. of Haryana, Labour Department and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0127
High Courts28 Aug 2006Allowed
Smt. Rani Devi and Others Vs Rai Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 146
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts28 Aug 2006Dismissed
Jai Bhagwan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0063
Constitution of India, 1950 — Article 226, 227
High Courts28 Aug 2006
Nawab Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0032
High Courts28 Aug 2006Allowed
Tarsem Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 829 : (2006) 4 RCR(Criminal) 538
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 178(8)Penal Code, 1860 (IPC) — Section 420, 466, 467, 471
High Courts28 Aug 2006Dismissed
Manga Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
High Courts28 Aug 2006
Ram Kishan and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 357Penal Code, 1860 (IPC) — Section 148, 149, 299, 300, 302
High Courts25 Aug 2006Allowed
Sita Wanti Vs Yash Pal Singh @ Jaspal Singh
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0557
High Courts25 Aug 2006Dismissed
Sunder Dass Vs General Manager, Haryana Roadways and Others
Punjab And Haryana At Chandigarh · (2007) 113 FLR 303
Constitution of India, 1950 — Article 226
High Courts25 Aug 2006Dismissed
A.S.I. Ranvir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 687
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 10, 12, 13, 13(1), 7
High Courts25 Aug 2006
India Agro Services Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0520
High Courts25 Aug 2006Dismissed
Gurbaj Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0430
Land Acquisition Act, 1894 — Section 17, 4
High Courts25 Aug 2006Allowed
Kabir Kishan and Another Vs Punjab Technical University and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0385
High Courts25 Aug 2006
DAV College Society (Regd.) Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0330
High Courts25 Aug 2006
Gursher Singh and others Vs President, Improvement Trust Tribunal, Jalandhar and others
Punjab And Haryana At Chandigarh · (2007) 3 ICC 263 : (2007) 1 PLR 130 : (2007) 1 RCR(Civil) 429
High Courts25 Aug 2006
Dharam Vir Vs Bahadur Singh and another
Punjab And Haryana At Chandigarh · (2007) 1 PLR 176 : (2007) 2 RCR(Civil) 217
High Courts25 Aug 2006Allowed
Prateek Industries Vs Haryana State Industrial Development Corporation and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0178
High Courts25 Aug 2006Dismissed
Manisha Tyagi Vs Capt. Deepak Kumar
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 808 : (2007) 1 RCR(Civil) 547
Hindu Marriage Act, 1955 — Section 10Penal Code, 1860 (IPC) — Section 34, 354, 417, 419, 420
High Courts25 Aug 2006
Bakhshish Chand Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (2006) 3 ACC 895
Motor Vehicles Act, 1988 — Section 110, 166