High Courts06 Sept 2006Dismissed
Tola Ram and Another Vs Dev Dutt and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 578
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,553 of 4,620
High Courts06 Sept 2006Allowed
Dr. Jaswant Singh Vs State of Punjab and another Bal Krishan Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 525
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)
High Courts06 Sept 2006Dismissed
Commissioner of Income Tax Vs Zimindara Tubewell Store
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0022
High Courts06 Sept 2006
Bhupinder Singh Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 964
Penal Code, 1860 (IPC) — Section 376, 417
High Courts06 Sept 2006
Smt. Sushma Sarin and Others Vs Padam Chand and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 812
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts05 Sept 2006
Commissioner of Income Tax, Ludhiana Vs Avery Cycle Inds. (P.) Ltd.
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0340
Income Tax Act, 1961 — Section 139(1), 36(1(va), 43B, 43B(a)
High Courts05 Sept 2006Dismissed
Emson Tools Mfg. Corpn. Ltd. Vs Aaykar Bhawan
Punjab And Haryana At Chandigarh · (2007) 158 TAXMAN 318
High Courts05 Sept 2006
Commissioner of Income Tax, Jalandhar Vs Neel Kamal Rubber Industries
Punjab And Haryana At Chandigarh · (2006) 157 TAXMAN 49
Income Tax Act, 1961 — Section 139, 139(1), 142, 271B, 44AB
High Courts05 Sept 2006Dismissed
Dharam Pal Sharma Vs Bachni Devi and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 781
Constitution of India, 1950 — Article 227
High Courts05 Sept 2006Dismissed
Emson Tools Mfg. Corporation Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 207 CTR 577 : (2008) 296 ITR 304
High Courts05 Sept 2006Dismissed
Victor Industries and Others Vs Banarasi Lal
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 370 : (2007) 145 PLR 321 : (2007) 1 RCR(Civil) 472 : (2007) 1 RCR(Rent) 62
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17
High Courts05 Sept 2006
Commissioner of Income Tax Vs State Bank of Patiala
Punjab And Haryana At Chandigarh · (2008) 300 ITR 395
INTEREST TAX ACT, 1974 — Section 2Negotiable Instruments Act, 1881 (NI) — Section 32Reserve Bank of India Act, 1934 — Section 42
High Courts05 Sept 2006
Commissioner of Income Tax (Central) Vs Avery Cycle Industries (P.) Ltd.
Punjab And Haryana At Chandigarh · (2007) 292 ITR 198
Income Tax Act, 1961 — Section 139, 32A, 37, 40A, 43B
High Courts05 Sept 2006
Commissioner of Income Tax Vs Ambika Forgings
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0242
Income Tax Act, 1961 — Section 37, 40A
High Courts05 Sept 2006Dismissed
Kartar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0241
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 148, 149, 307, 323Punjab Civil Services Rules — Rule 5.32A
High Courts05 Sept 2006
Neki Ram Vs The Deputy Collector, Adampur Water Services Division and Others
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Civil) 59
Haryana Canal and Drainage Act, 1974 — Section 55(1), 55(5)
High Courts05 Sept 2006
Ram Niwas Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0234
Constitution of India, 1950 — Article 226
High Courts05 Sept 2006
Jitender Singh and Another Vs Shri R.S. Gujral and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0221
High Courts05 Sept 2006Dismissed
Kanchan Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0215
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 13
High Courts05 Sept 2006Dismissed
S.S. Ansari Vs Ansal Properties and Industries Ltd.
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 203 : (2006) 4 RCR(Civil) 838 : (2006) 2 RCR(Rent) 591
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Companies Act, 1956 — Section 630 , 630(1)