High Courts07 Sept 2006Dismissed
Sanjeev Kumar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 55
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,552 of 4,620
High Courts06 Sept 2006
Pirthi Ram Labour Contractor Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 156 TAXMAN 457
Income Tax Act, 1961 — Section 143, 69
High Courts06 Sept 2006Dismissed
Sanatan Dharam Sabha Vs Swami Rama Nand Aleged Disciple of Shri Swami Brahama Nand and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 522 : (2007) 2 RCR(Civil) 621
Succession Act, 1925 — Section 383
High Courts06 Sept 2006
Kamal Devi and Others Vs Pepsu Road Transport Corporation and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 794
High Courts06 Sept 2006Allowed
Jagdev Singh Brar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0238
High Courts06 Sept 2006
Apar Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0237
Constitution of India, 1950 — Article 226
High Courts06 Sept 2006Allowed
Krishna Udyog Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2007) 207 ELT 194
Customs Act, 1962 — Section 11, 25, 25(1)Foreign Trade (Development and Regulation) Act, 1992 — Section 3, 5
High Courts06 Sept 2006Dismissed
Hindustan Anti Biotics Ltd. Vs City Agro Centre and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0235
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 8
High Courts06 Sept 2006Allowed
Teja Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0213
Constitution of India, 1950 — Article 226
High Courts06 Sept 2006Dismissed
Dhan Raj (dead) through LRs. and Others Vs Charan Singh (dead) through LRs. and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0199
High Courts06 Sept 2006Allowed
Rakhi Nautiyal Vs Mohit Nautiyal
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Civil) 56
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1A), 23, 23(1)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Sept 2006Dismissed
Shangara Singh Vs Punjab State and Others Punjab State and Another Vs Shangara Singh
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0156
Land Acquisition Act, 1894 — Section 18, 4
High Courts06 Sept 2006Dismissed
Hindustan Petroleum Corporation Limited Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0155
Land Acquisition Act, 1894 — Section 11, 18, 4, 4(1), 55
High Courts06 Sept 2006Dismissed
The Secretary to Govt. Punjab, Higher Education and Language Department and Others Vs Smt. Harbhajan Kaur L.R. of Shri Ajit Singh Kakkar
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0154
Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 2006
Radhe Sham and Others Vs Ram Singh and Another
Punjab And Haryana At Chandigarh · (2007) 1 ACC 806
Motor Vehicles Act, 1988 — Section 158(6), 166(1), 166(4), 168
High Courts06 Sept 2006
Sajjan Singh Vs Haryana State Agricultural Marketing Board
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0145
High Courts06 Sept 2006Allowed
Magher Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0144
Constitution of India, 1950 — Article 226Pension Regulations — Regulation 186(2), 198
High Courts06 Sept 2006Dismissed
Jaswant Kaur Vs Harbhajan Singh and Others Daljit Singh Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 336 : (2007) 1 RCR(Civil) 861 : (2007) 102 RD 554
Registration Act, 1908 — Section 17(1), 17(2)
High Courts06 Sept 2006Dismissed
Micro Engg. Works Vs Krishna Rani and Another
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 589 : (2007) 145 PLR 290 : (2006) 4 RCR(Civil) 728
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts06 Sept 2006
National Insurance Company Ltd. Vs Gurmeet Singh and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 819(1) : (2007) 1 RCR(Civil) 504