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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,551 of 4,620

High Courts07 Sept 2006Dismissed

Deepali Vs Pankaj Gupta

Punjab And Haryana At Chandigarh · (2006) 4 CivCC 694 : (2006) 144 PLR 449 : (2006) 4 RCR(Civil) 684

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115(1) , 151Constitution of India, 1950 — Article 227(3)Hindu Marriage Act, 1955 — Section 10, 12, 12(1), 12(1)(C), 13
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High Courts07 Sept 2006

MK International Vs Union of India (UOI)

Punjab And Haryana At Chandigarh · (2007) 209 ELT 15

Constitution of India, 1950 — Article 14, 19, 2, 20, 21Criminal Procedure Code, 1973 (CrPC) — Section 96Customs Act, 1962 — Section 102, 110, 111, 121, 122
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