High Courts01 Mar 2007Allowed
Adarsh Kumar Kanda Vs Gurcharan Singh Bedi
Punjab And Haryana At Chandigarh · (2007) 4 PLR 233 : (2007) 2 RCR(Rent) 107
East Punjab Urban Rent Restriction Act, 1949 — Section 13B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,508 of 4,620
High Courts01 Mar 2007Allowed
Maha Singh Vs Director, Consolidation and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 28 : (2007) 3 RCR(Civil) 494
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts01 Mar 2007Dismissed
Smt. Santosh Vs Smt. Krishna
Punjab And Haryana At Chandigarh · (2007) 4 PLR 282 : (2007) 3 RCR(Civil) 686
Constitution of India, 1950 — Article 227
High Courts01 Mar 2007
Chiranji Lal Gupta Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0058
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 11Constitution of India, 1950 — Article 136
High Courts01 Mar 2007
Commissioner of Income Tax Vs Guru Nanak Construction Co.
Punjab And Haryana At Chandigarh · (2007) 294 ITR 294
Income Tax Act, 1961 — Section 132, 147
High Courts01 Mar 2007Dismissed
Commissioner of C. Ex. Vs Bharat Box Factory Ltd.
Punjab And Haryana At Chandigarh · (2009) 13 STR 212
Central Excises and Salt Act, 1944 — Section 35G
High Courts01 Mar 2007
Shree Dewan Steels (India) Limited (in Liquidation) Vs Central Bank of India Central Bank of India Vs Shree Dewan Steels (India) Limited (in Liquidation)
Punjab And Haryana At Chandigarh · (2007) 139 CompCas 472 : (2008) 2 CompLJ 131
COMPANIES ACT, 1956 — Section 2, 4
High Courts01 Mar 2007Allowed
Narinderpal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 405
Criminal Procedure Code, 1973 (CrPC) — Section 122, 427, 427(1), 482Penal Code, 1860 (IPC) — Section 302, 34, 382, 392, 394
High Courts28 Feb 2007Dismissed
Commissioner of Income Tax Vs Vinod Kumar Gupta
Punjab And Haryana At Chandigarh · (2007) 165 TAXMAN 225
Income Tax Act, 1961 — Section 143, 154, 256, 263
High Courts28 Feb 2007Allowed
Darshan Kumari and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 1591 : (2007) 148 PLR 219 : (2008) 1 RCR(Civil) 693
Motor Vehicles Act, 1988 — Section 140
High Courts28 Feb 2007
Tilak Raj Vs Baikunthi Devi (deceased) through LRs.and others
Punjab And Haryana At Chandigarh · (2007) 3 PLR 274
High Courts28 Feb 2007
Commissioner of Income Tax Vs Metalways (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 209 CTR 345 : (2007) 290 ITR 548
Income Tax Act, 1961 — Section 33B, 80HH, 80HHA, 80J
High Courts28 Feb 2007Dismissed
Arjan Singh and Others Vs Hari Singh and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 734 : (2007) 3 RCR(Civil) 50
High Courts28 Feb 2007Allowed
Janardhan Upadhyay Vs The State of Punjab
Punjab And Haryana At Chandigarh · AIR 2007 P&H 86
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 473Penal Code, 1860 (IPC) — Section 120B, 200, 204, 406, 408
High Courts28 Feb 2007
Resham Singh Vs Gurmail Singh and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 625 : (2007) 3 RCR(Civil) 48
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5
High Courts28 Feb 2007Dismissed
Hardwari Lal Vs Hindustan Machine Tools Limited and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 839
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 380, 411
High Courts28 Feb 2007Dismissed
Hardwari Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 767
Criminal Procedure Code, 1973 (CrPC) — Section 102, 313Penal Code, 1860 (IPC) — Section 148, 149, 323, 380, 427
High Courts27 Feb 2007
Sham Lal Vs Mohan Lal and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 533
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts27 Feb 2007Dismissed
Daya Nand (Through Jail) Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 02 P&H CK 0029
Criminal Procedure Code, 1973 (CrPC) — Section 302, 313, 376Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts26 Feb 2007
Rajasthan State Road Transport Corporation Vs Surjina @ Subhani and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 750 : (2007) 4 RCR(Civil) 190