High Courts07 Mar 2007
The Jalandhar Improvement Trust Vs Smt. Harbans Kaur
Punjab And Haryana At Chandigarh · (2009) 3 PLR 710
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,506 of 4,620
High Courts07 Mar 2007Dismissed
Teju alias Tej Pal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts07 Mar 2007Dismissed
Leela Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · AIR 2007 P&H 89
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 174, 313Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 323
High Courts07 Mar 2007
Jalandhar Improvement Trust Vs Harbans Kaur
Punjab And Haryana At Chandigarh · (2009) 1 PLR 710 : (2009) 2 RCR(Civil) 760
High Courts07 Mar 2007Dismissed
Budh Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0049
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts07 Mar 2007Dismissed
Rajinder Singh Kooner Vs Municipal Corporation, Ludhiana and Another
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 508
Punjab Municipal Corporation Act, 1976 — Section 137, 143(b), 146
High Courts06 Mar 2007
Dinesh and Another Vs Lal Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Civil) 864
Civil Procedure Code, 1908 (CPC) — Section 115, 148, 149, 151Constitution of India, 1950 — Article 226, 227
High Courts06 Mar 2007Dismissed
Lachhman Singh and Others Vs Smt. Anita Devi and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 605 : (2007) 3 RCR(Civil) 332 : (2007) 3 RCR(Criminal) 262
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts06 Mar 2007Dismissed
Jagsir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0130
Punjab Police Rules, 1934 — Rule 16.24
High Courts06 Mar 2007Dismissed
Sikerwal Industries Vs Haryana Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 417
Civil Procedure Code, 1908 (CPC) — Section 10State Financial Corporations Act, 1951 — Section 29, 31
High Courts06 Mar 2007
RMI Cycles Limited Vs The Additional Director General of Foreign Trade and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 604 : (2007) 3 RCR(Civil) 497
Constitution of India, 1950 — Article 226Foreign Trade (Development and Regulation) Act, 1992 — Section 13, 15Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15
High Courts06 Mar 2007
Manjeet Singh @ Manoj and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 365, 384, 511
High Courts06 Mar 2007Dismissed
Sandeep Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0044
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 34
High Courts06 Mar 2007
Gurmail Singh @ Mela Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 380, 411
High Courts06 Mar 2007
Gurbaj Singh alias Baja Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 348
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts06 Mar 2007Dismissed
Amar Singh Vs Parveen Kumar
Punjab And Haryana At Chandigarh · (2007) 4 PLR 467
High Courts05 Mar 2007Allowed
Manphool (since deceased) and Jagan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 232
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Mar 2007Dismissed
Balkar Singh and Others Vs Kehar Singh and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 636 : (2007) 4 PLR 38 : (2007) 3 RCR(Civil) 443
High Courts05 Mar 2007Dismissed
Shiv Dayal Arora and Another Vs Smt. Renu Arora
Punjab And Haryana At Chandigarh · (2007) CriLJ 2972 : (2007) 3 RCR(Criminal) 10
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 181, 462Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts05 Mar 2007Dismissed
Surjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 2 DMC 461 : (2007) 147 PLR 125
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302