High Courts05 Mar 2007
Mukhtiar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 34
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,507 of 4,620
High Courts05 Mar 2007Allowed
Kamaljit @ Billa Vs Sohan Singh and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 135 : (2007) 3 RCR(Civil) 444 : (2007) 2 RCR(Rent) 28
High Courts05 Mar 2007Dismissed
Sat Pal Puri Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) CriLJ 3820 : (2007) 3 RCR(Criminal) 496
Punjab Municipal Corporation Act, 1976 — Section 36(1)(b)
High Courts05 Mar 2007Dismissed
Tulsi Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) CriLJ 1927 : (2007) 3 RCR(Criminal) 387
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts05 Mar 2007Dismissed
Ashok Kumar Vs Om Prakash
Punjab And Haryana At Chandigarh · (2007) 146 PLR 418 : (2007) 1 RCR(Rent) 696
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 13(3A)
High Courts05 Mar 2007Dismissed
Sukhwinder Singh Vs Punjab National Bank
Punjab And Haryana At Chandigarh · (2007) 4 PLR 619(1)
High Courts02 Mar 2007Dismissed
Anil Kakria Vs Surjit Singh Nalwa and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 689 : (2007) 5 RCR(Civil) 371
Constitution of India, 1950 — Article 227Specific Relief Act, 1963 — Section 19
High Courts02 Mar 2007Dismissed
Jai Kumar and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 148, 149, 323, 427, 504
High Courts02 Mar 2007Allowed
Shiv Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 283
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 120B, 326, 379, 406, 420
High Courts02 Mar 2007Dismissed
State of Haryana Vs Ajmer Singh etc.
Punjab And Haryana At Chandigarh · AIR 2007 P&H 103
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173Penal Code, 1860 (IPC) — Section 307, 34, 452
High Courts02 Mar 2007Dismissed
Joginder and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 181 : (2007) CriLJ 1943 : (2007) 3 RCR(Criminal) 147
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 324, 34
High Courts02 Mar 2007Dismissed
Manpreet Kaur Dhaliwal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 138
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts02 Mar 2007
Hari Singh @ Bhuria Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 21 CriminalCC 898
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts01 Mar 2007
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 511
Criminal Procedure Code, 1973 (CrPC) — Section 319, 439Penal Code, 1860 (IPC) — Section 304B, 34
High Courts01 Mar 2007
Gurmeet Singh alias Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 03 P&H CK 0174
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 148, 149, 364, 383, 384
High Courts01 Mar 2007Dismissed
Smt. Tej Kaur Vs Smt. Sarbjit Kaur
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 464 : (2007) 3 RCR(Civil) 333
High Courts01 Mar 2007Dismissed
Binder Singh Vs Babu Ram
Punjab And Haryana At Chandigarh · (2007) 4 PLR 30 : (2007) 3 RCR(Civil) 495
Constitution of India, 1950 — Article 227
High Courts01 Mar 2007
State of Punjab and Another Vs Mahavir Vanaspati Company and Another
Punjab And Haryana At Chandigarh · (2007) 8 VST 398
Punjab General Sales Tax Act, 1948 — Section 21
High Courts01 Mar 2007
Commissioner of Income Tax Vs Smt. Santosh Mahey
Punjab And Haryana At Chandigarh · (2007) 213 CTR 469 : (2007) 293 ITR 573
Income Tax Act, 1961 — Section 129, 245H, 246, 253, 271
High Courts01 Mar 2007
Sham Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 5
National Council for Teacher Education Act, 1993 — Section 1