High Courts07 May 2007Allowed
Bharat Insecticides Ltd. Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 447
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,491 of 4,620
High Courts07 May 2007
Satbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 169
Criminal Procedure Code, 1973 (CrPC) — Section 173(5)Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 34, 342, 363, 366, 375(6)
High Courts07 May 2007
Gurmeet Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 389Prevention of Corruption Act, 1988 — Section 7
High Courts07 May 2007
S. Gurdeep Singh Dhillon Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0163
Land Acquisition Act, 1894 — Section 18, 23, 4, 6
High Courts07 May 2007Dismissed
Shesha Singh Vs B.C. Gupta and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 22 : (2007) 3 RCR(Criminal) 1045
Criminal Procedure Code, 1973 (CrPC) — Section 154, 157, 482
High Courts07 May 2007Dismissed
Hans Raj Arora Vs District Red Cross Society and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 31
Constitution of India, 1950 — Article 226
High Courts04 May 2007
State of Punjab Vs Jagtar Singh
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0215
High Courts04 May 2007Dismissed
Jit Singh Vs Nachhatar Singh and Others
Punjab And Haryana At Chandigarh · (2007) 22 CriminalCC 732
Negotiable Instruments Act, 1881 (NI) — Section 118(a)
High Courts04 May 2007Dismissed
Adesh Jain Vs Haryana State Industrial Dev. Corp. and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 37 : (2007) 3 RCR(Civil) 426
High Courts04 May 2007
Davinder Pritpal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 35 : (2007) 3 RCR(Civil) 793(1) : (2007) 3 RCR(Civil) 793 : (2007) 2 RCR(Rent) 281
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226
High Courts04 May 2007Dismissed
Bharat Petroleum Corporation Limited Vs Jagan Nath and Others
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 330 : (2007) 3 RCR(Civil) 275 : (2007) 1 RCR(Rent) 653
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts04 May 2007
Randhir Singh and others Vs Jagdish Chand and others
Punjab And Haryana At Chandigarh · (2007) 3 PLR 407 : (2007) 4 RCR(Civil) 253
High Courts04 May 2007Dismissed
Steel Authority of India Ltd. Vs Steel Strips and Tubes Ltd.
Punjab And Haryana At Chandigarh · (2007) 4 PLR 236 : (2007) 3 RCR(Civil) 635
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 May 2007Dismissed
Jaswant Singh and Others Vs Mukhtiar Singh and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 238 : (2007) 3 RCR(Civil) 631
Specific Relief Act, 1963 — Section 22
High Courts04 May 2007Allowed
Himmat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 482Penal Code, 1860 (IPC) — Section 302, 306, 34
High Courts03 May 2007
Pale Ram Vs Arun Kumar Jain
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 176 : (2007) 4 RCR(Civil) 138 : (2007) 2 RCR(Rent) 336
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts03 May 2007
Arun Kumar and Another Vs Kulwant Kaur and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 177 : (2007) 3 RCR(Civil) 641
High Courts03 May 2007Dismissed
Satpaul alias Lala and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 652
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 May 2007
S.C. Kapuria Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 126
High Courts02 May 2007Allowed
J.K. Sedha Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 112
Insecticides Act, 1968 — Section 29