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Punjab And Haryana At Chandigarh judgments

92,400 judgments · page 2,493 of 4,620

High Courts28 Apr 2007

Satish Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 844

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 323
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High Courts28 Apr 2007Dismissed

Dinesh Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 241

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 120B, 366, 376
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High Courts27 Apr 2007Dismissed

Desh Raj Vs State of Haryana

Punjab And Haryana At Chandigarh · (2008) 149 PLR 382 : (2007) 5 RCR(Civil) 836

Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
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High Courts27 Apr 2007Dismissed

Mahavir Vs State of Haryana

Punjab And Haryana At Chandigarh · (2007) 04 P&H CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
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High Courts27 Apr 2007Dismissed

Nanha Vs Risala and Another

Punjab And Haryana At Chandigarh · (2007) 5 RCR(Civil) 655

Civil Procedure Code, 1908 (CPC) — Section 148Specific Relief Act, 1963 — Section 28
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