High Courts10 May 2007Dismissed
State of Punjab Vs Bir Paul and Others
Punjab And Haryana At Chandigarh · (2007) CriLJ 3610
Penal Code, 1860 (IPC) — Section 304B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,400 judgments · page 2,490 of 4,620
High Courts10 May 2007Dismissed
Dr. Sumitra Devi Vs Manjit Singh Ahlawat and Others
Punjab And Haryana At Chandigarh · (2007) CriLJ 3827 : (2007) 4 RCR(Criminal) 1
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 323, 342, 379, 452, 500
High Courts10 May 2007Dismissed
Smt. Parkasho Devi and Others Vs Gubachan Singh and Another
Punjab And Haryana At Chandigarh · (2008) 149 PLR 379 : (2007) 5 RCR(Civil) 808
High Courts09 May 2007Dismissed
Darshan Singh Vs Kartar Singh
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 344 : (2007) 2 RCR(Rent) 338
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)(i)
High Courts09 May 2007
Arvinder Kaur and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 818
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 109, 363, 366, 376
High Courts09 May 2007
Salinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) CriLJ 602
Criminal Procedure Code, 1973 (CrPC) — Section 221, 222Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304A
High Courts09 May 2007Dismissed
Keshav Parsad Vs Chandigarh Admn. and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 229 : (2007) 3 RCR(Civil) 427 : (2007) 2 RCR(Rent) 1
Constitution of India, 1950 — Article 226, 227Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 5
High Courts09 May 2007Dismissed
Jai Hind, Ex-Clerk Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 104
Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 8
High Courts09 May 2007
Gian Chand Vs Lachman Dass
Punjab And Haryana At Chandigarh · (2007) 2 ILR (P&H) 562 : (2007) 3 PLR 400 : (2007) 4 RCR(Civil) 136 : (2007) 2 RCR(Rent) 335
High Courts09 May 2007Dismissed
Tarlok Singh Vs Surinder Singh
Punjab And Haryana At Chandigarh · (2007) 147 PLR 25 : (2007) 3 RCR(Civil) 780 : (2007) 2 RCR(Rent) 280
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts09 May 2007
Commissioner of Income Tax Vs Punjab State Industrial Development Corpn. Ltd.
Punjab And Haryana At Chandigarh · (2007) 05 P&H CK 0068
High Courts09 May 2007Dismissed
Mrs. Rup Judge Vs Chandigarh Housing Board and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 286 : (2007) 3 RCR(Civil) 721
Land Acquisition Act, 1894 — Section 4, 6
High Courts08 May 2007Allowed
Ram Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 3 RCR(Criminal) 799
Criminal Procedure Code, 1973 (CrPC) — Section 173, 175, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 304II
High Courts08 May 2007
Harbans Singh Vs The Financial Commissioner, Appeals-I and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 385 : (2007) 5 RCR(Civil) 838
High Courts08 May 2007Dismissed
Dadu Dayalu Maha Sabha Vs Mehant Ram Niwas Chela Mahant Jamna Dass and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 215
High Courts08 May 2007Allowed
Mohan Dass and Others Vs Haryana Urban Dev. Authority and Another
Punjab And Haryana At Chandigarh · (2007) 4 PLR 31 : (2007) 3 RCR(Civil) 425
High Courts08 May 2007Allowed
Subhash Chand Singla Vs The Punjab State Cooperative Supply and Marketing Federation Ltd. and Another
Punjab And Haryana At Chandigarh · (2007) 147 PLR 758
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13, 7
High Courts08 May 2007Allowed
Joginder Kumar Mahajan Vs Dr. Ashok Adhlakha and Others
Punjab And Haryana At Chandigarh · (2007) 4 PLR 468
East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)
High Courts08 May 2007Allowed
Aroon Purie and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 4 RCR(Criminal) 6
Criminal Procedure Code, 1973 (CrPC) — Section 202, 204, 482Penal Code, 1860 (IPC) — Section 499, 500Press and Registration of Books Act, 1867 — Section 1, 7
High Courts08 May 2007
Smt. Manju and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 569 : (2007) 3 RCR(Civil) 177 : (2007) 3 RCR(Civil) 600 : (2007) 3 RCR(Criminal) 728
Penal Code, 1860 (IPC) — Section 120B, 363, 365, 368