High Courts11 Jan 2008Dismissed
Amritpal Singh Vs Satwinder Kaur
Punjab And Haryana At Chandigarh · (2008) 1 DMC 233
Hindu Marriage Act, 1955 — Section 12
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,432 of 4,622
High Courts11 Jan 2008Allowed
Jamiat Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 1032
Criminal Procedure Code, 1973 (CrPC) — Section 420, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts11 Jan 2008
Balwan Vs Panchayati Piao Dharamshala and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0110
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 Jan 2008Dismissed
Tejinder Singh and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 420
High Courts11 Jan 2008
Delhi-Assam Roadways Corpn. Ltd. Vs Sita Ram Aggarwal and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 727
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts11 Jan 2008Allowed
Darshan Ram alias Kala Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Negotiable Instruments Act, 1881 (NI) — Section 15
High Courts11 Jan 2008Allowed
Ishwar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 468
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts10 Jan 2008Allowed
Jit Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0277
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts10 Jan 2008
Raj Kumar Vs Shri Rattan P. Wattal IAS, Director General, Sports Authority of India and others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0248
Contempt of Courts Act, 1971 — Section 2(c)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts10 Jan 2008Allowed
Anand Parkash and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) CriLJ 1825 : (2008) 2 RCR(Criminal) 335 : (2009) 2 SLR 480
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313, 4Evidence Act, 1872 — Section 154Prevention of Corruption Act, 1988 — Section 12, 13, 7
High Courts10 Jan 2008Allowed
Moi Engineering Limited Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2009) 21 VST 445
Punjab Value Added Tax Act, 2005 — Section 68
High Courts09 Jan 2008Dismissed
Surinderjit Singh and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 948
Criminal Procedure Code, 1973 (CrPC) — Section 197, 319Penal Code, 1860 (IPC) — Section 211, 220, 330
High Courts09 Jan 2008Dismissed
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 935
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts09 Jan 2008
Rajbir Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 10
Penal Code, 1860 (IPC) — Section 109, 120B, 376, 511
High Courts09 Jan 2008Dismissed
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 574 : (2008) 152 PLR 309 : (2008) 2 RCR(Civil) 78
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47
High Courts09 Jan 2008Dismissed
Ram Rachhpal Vs Kailash Chander and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 212 : (2008) 149 PLR 663
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 1, 14, 15, 16, 2Succession Act, 1925 — Section 63
High Courts09 Jan 2008Dismissed
Khushi Ram Vs Surinder Pal and Others
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 668 : (2008) 2 PLR 328 : (2008) 1 RCR(Rent) 199
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts09 Jan 2008Allowed
Vijay Singh and Another Vs Surja
Punjab And Haryana At Chandigarh · (2008) 2 PLR 467 : (2008) 2 RCR(Civil) 61
High Courts09 Jan 2008Allowed
Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) CriLJ 1848 : (2008) 2 RCR(Criminal) 460
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts09 Jan 2008Dismissed
Ishwar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0044
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34