High Courts17 Jan 2008
Pepsu Road Transport Corporation, Patiala Vs State Transport Appellate Tribunal, Punjab and others
Punjab And Haryana At Chandigarh · (2009) 1 AICJ 61 : (2008) 3 RCR(Civil) 422
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,430 of 4,622
High Courts17 Jan 2008Allowed
Motha Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 PLR 44 : (2008) 2 RCR(Criminal) 160
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 342, 363, 366, 366A, 376
High Courts17 Jan 2008Dismissed
Commissioner of C. Ex. Vs Onkar Travels (P) Ltd.
Punjab And Haryana At Chandigarh · (2008) 10 STR 237
Finance Act, 1994 — Section 69, 71, 73, 74, 85
High Courts17 Jan 2008Dismissed
State of Haryana Vs Jiwan and Ors
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 366, 368, 376
High Courts16 Jan 2008Allowed
Bhajan Singh alias Ghola Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 3 RCR(Criminal) 520
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts16 Jan 2008Dismissed
Darshan Lal Vs Rajinder Kumar
Punjab And Haryana At Chandigarh · (2008) 2 PLR 474 : (2008) 2 RCR(Civil) 179
High Courts16 Jan 2008
Rakesh Kumar Bhatia Vs Indian Potash Limited and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 730
Constitution of India, 1950 — Article 12
High Courts16 Jan 2008
Dr. Sarita Magu and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 120A, 120B, 218, 219, 323
High Courts16 Jan 2008Dismissed
Chandigarh Administration and Another Vs Anita Kumari and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0132
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 226, 227
High Courts16 Jan 2008Dismissed
Promila and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0086
High Courts16 Jan 2008
Industrial Cables Vs Commissioner of Central Excise
Punjab And Haryana At Chandigarh · (2009) 21 STT 274
Central Excises and Salt Act, 1944 — Section 35C
High Courts16 Jan 2008
Mahavir Spinning Mills Limited Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 304 ITR 371
Income Tax Act, 1961 — Section 256(1), 40(c), 40A, 40A(5), 80AB
High Courts16 Jan 2008Dismissed
Karan Singh Vs Hans Kaur
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 134 : (2008) 3 RCR(Civil) 859
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts16 Jan 2008Allowed
Sat Narain alias Narain Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 396
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 341, 366, 376, 506
High Courts16 Jan 2008
Gurdip Singh @ Rinku Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0001
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts15 Jan 2008
State of Haryana Vs CESTAT
Punjab And Haryana At Chandigarh · (2009) 16 STR 102
Central Excises and Salt Act, 1944 — Section 35G
High Courts15 Jan 2008
Lakshmi Precision Screws Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0213
COMPANIES ACT, 1956 — Section 205Income Tax Act, 1961 — Section 115J, 256, 263
High Courts15 Jan 2008Allowed
Kashmir South Roadways (Regd.) Vs Excise and Taxation Commissioner and Others
Punjab And Haryana At Chandigarh · (2008) 14 VST 320
Constitution of India, 1950 — Article 226, 227Punjab General Sales Tax Act, 1948 — Section 14B, 20
High Courts15 Jan 2008Dismissed
Triveni Yarns Limited Vs Punjab Financial Corporation and Others
Punjab And Haryana At Chandigarh · (2010) 154 CompCas 635 : (2010) 3 CompLJ 83 : (2008) 2 PLR 286
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 17, 35, 41, 5Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 22
High Courts15 Jan 2008Dismissed
State of Haryana Vs Gurcharan Singh and Another
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0163
Penal Code, 1860 (IPC) — Section 186, 307, 324, 332, 34