High Courts22 Jan 2008
Asha Rani Vs Haryana Power Generation Corpn. and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0149
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,428 of 4,622
High Courts22 Jan 2008Dismissed
Gurdas Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 313Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts22 Jan 2008Dismissed
Jagdish Kumar and Surinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 301, 302, 304, 34
High Courts22 Jan 2008
Raj Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0093
High Courts22 Jan 2008Dismissed
Surinder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 148, 149, 182, 342, 380
High Courts22 Jan 2008
H.C. Ram Niwas Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0085
High Courts22 Jan 2008Allowed
Karnal Improvement Trust Vs Smt. Krishna Devi and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 730 : (2008) 2 RCR(Civil) 457
High Courts22 Jan 2008Dismissed
Maha Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 490 : (2008) 2 RCR(Civil) 290 : (2009) 2 SLR 539
Land Acquisition Act, 1894 — Section 4, 48, 5A, 6
High Courts22 Jan 2008
State of Punjab Vs Dharampal Singh
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 402
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 35, 50, 54, 60
High Courts21 Jan 2008Dismissed
M/s Shyam Lal Suresh Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 405
Haryana Rural Development Act, 1986 — Section 5Haryana Rural Development Rules, 1987 — Rule 3(1), 3(13), 3(2), 3(9)
High Courts21 Jan 2008
Hassan Khan Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 842
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420
High Courts21 Jan 2008Allowed
Parhlad Singh Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2008) 118 FLR 678 : (2008) 3 PLR 71 : (2008) 2 RCR(Civil) 548
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10
High Courts21 Jan 2008Allowed
Gurcharan Ram Vs Tejwant Singh (Dead) through Lrs. and Another
Punjab And Haryana At Chandigarh · (2008) 2 PLR 714 : (2008) 4 RCR(Civil) 266
Limitation Act, 1963 — Article 113
High Courts21 Jan 2008Dismissed
Satyawan Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0188
High Courts21 Jan 2008Dismissed
Narayan Singh Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0168
NATIONAL HIGHWAYS ACT, 1956 — Section 3, 3C
High Courts21 Jan 2008Dismissed
Hardev Kaur Vs Surjit Singh
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 293, 311, 313, 391Evidence Act, 1872 — Section 73Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Jan 2008
Sadhu Singh and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2008) 3 ICC 441 : (2008) 2 LLR 275 : (2008) 2 RCR(Civil) 613
High Courts21 Jan 2008Dismissed
Smt. Leelawanti and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0150
Land Acquisition Act, 1894 — Section 11, 17, 4, 5A, 6
High Courts21 Jan 2008Dismissed
Kuldeep Singla Vs Baby alias Kiran and Others Baby alias Kiran and Others Vs Kuldeep Singla
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 495
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts21 Jan 2008Dismissed
Kundan Mill Board and Paper Mills Vs Commissioner (Appeals), Patiala Division and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0128
Constitution of India, 1950 — Article 226