High Courts23 Jan 2008Dismissed
Dr. Mrs. Suparna Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0124
Army Act, 1950 — Section 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,427 of 4,622
High Courts23 Jan 2008
Harbhagwan Harbhajan Lal Engineers and Contractors Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0115
Arbitration and Conciliation Act, 1996 — Section 11
High Courts23 Jan 2008Dismissed
Jaideep Singh Vs Central Administrative Tribunal and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0112
High Courts23 Jan 2008Dismissed
Ashok Kumar and Bishan Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0102
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts23 Jan 2008Allowed
Pala Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50
High Courts23 Jan 2008Dismissed
Om Parkash Vs Kamlesh and Another
Punjab And Haryana At Chandigarh · (2009) ACJ 1455 : (2008) 3 PLR 75 : (2008) 3 RCR(Civil) 691
Motor Vehicles Act, 1988 — Section 166, 168, 173, 68
High Courts23 Jan 2008Dismissed
State of Haryana Vs Raj Kumar Gupta
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 173Prevention of Corruption Act, 1988 — Section 16(i), 7
High Courts23 Jan 2008
Nishan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 772
Penal Code, 1860 (IPC) — Section 376
High Courts23 Jan 2008
Paramjit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0017
Penal Code, 1860 (IPC) — Section 323, 326, 326, 327, 328
High Courts23 Jan 2008Dismissed
Harjit Kaur Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 326
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts22 Jan 2008Allowed
Jarnail Singh alias Titu and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 196
Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts22 Jan 2008Allowed
Jarnail Singh alias Titu and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 925
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 114
High Courts22 Jan 2008Dismissed
Rajupdesh Kaur and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 910
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13, 13(2), 7
High Courts22 Jan 2008Dismissed
Commissioner of Central Excise Vs S.K. Sacks (P) Ltd.
Punjab And Haryana At Chandigarh · (2008) 125 ECC 307 : (2008) 151 ECR 307 : (2008) 226 ELT 38
Central Excise Rules, 1944 — Rule 173(Q), 226, 57(1), 57(1)(5), 57(C)Central Excises and Salt Act, 1944 — Section 11(A)(C), 11(C), 35(G)
High Courts22 Jan 2008Dismissed
Surinder Kaur Vs Gurnam Singh
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0198
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 7
High Courts22 Jan 2008Allowed
Kusum Chahal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0194
High Courts22 Jan 2008Dismissed
Dinesh Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0190
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16, 4, 5A, 6, 9
High Courts22 Jan 2008
G.D. Gupta Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0189
High Courts22 Jan 2008Dismissed
Ansal Properties and Infrastructure Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 166 : (2008) 3 RCR(Civil) 739
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 16, 17, 4, 5A, 6
High Courts22 Jan 2008Dismissed
Jai Bhagwan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 740 : (2010) 4 SLR 232 : (2009) 3 SLR 731
Constitution of India, 1950 — Article 226Land Acquisition (Mines) Act, 1885 — Section 4, 5, 6