High Courts21 Jan 2008Dismissed
Bachhu Lal and Muna Prashad Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 328, 379, 411
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,429 of 4,622
High Courts21 Jan 2008
Dr. Rajiv Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0100
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 186, 332, 353, 379, 506
High Courts21 Jan 2008Allowed
Shinderpal Kaur and Another Vs Amarjit Singh and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0090
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 10
High Courts21 Jan 2008
Bhupinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 2 PLR 49 : (2009) 5 SLR 283
Penal Code, 1860 (IPC) — Section 300, 302, 304, 307, 308
High Courts21 Jan 2008
Jai Bhagwan Vs Uttar Haryana Bijli Vitran Nigam Ltd. and Another
Punjab And Haryana At Chandigarh · (2008) 117 FLR 624 : (2008) 2 LLJ 753
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2, 47
High Courts21 Jan 2008Dismissed
Ram Swaroop Vs Bharat Petroleum Corporation Ltd. and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0036
Constitution of India, 1950 — Article 14, 19, 21, 226Essential Commodities Act, 1955 — Section 10, 7Penal Code, 1860 (IPC) — Section 420
High Courts21 Jan 2008Allowed
Bhagwan Dass Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 26 CriminalCC 241
Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Corruption Act, 1988 — Section 7
High Courts20 Jan 2008Dismissed
K.C. Narwal, SDO (Operation) U.H.B.V.N. Vs Jagdish Chander, Proprietor, Friends Poultry Farms
Punjab And Haryana At Chandigarh · (2008) 27 CriminalCC 886
Penal Code, 1860 (IPC) — Section 500, 506
High Courts18 Jan 2008Dismissed
Baljinder Singh Teja and Another Vs Punjab and Haryana High Court and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 732
Constitution of India, 1950 — Article 14, 16, 229, 231
High Courts18 Jan 2008
Karnail Singh Vs Kabul Singh
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0174
High Courts18 Jan 2008Allowed
The Managing Committee of Shri Guru Gobind Singh Senior Secondary School Vs Chandigarh Administration and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0169
Punjab Aided Schools (Security of Service) Act, 1969 — Section 4
High Courts18 Jan 2008
Vikram and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0096
High Courts18 Jan 2008Dismissed
Bhagwana Vs Tara Chand and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 73
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Jan 2008
Sarbdeep Singh Virk Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 278
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 168
High Courts17 Jan 2008
Sarbdeep Singh Virk Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 934
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 168, 169, 216, 218Prevention of Corruption Act, 1988 — Section 13(1)(d)(e), 13(2), 7
High Courts17 Jan 2008
State of Haryana Vs Tahla Ram and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 353 : (2008) 3 RCR(Civil) 743
Land Acquisition Act, 1894 — Section 11, 18, 23, 4
High Courts17 Jan 2008
HUDA Technocrats Association Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0187
Haryana Urban Development Authority Act, 1977 — Section 15, 7
High Courts17 Jan 2008
Nand Ram Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42
High Courts17 Jan 2008
Amir Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0142
High Courts17 Jan 2008
Majhi Transport Coop. Society Ltd. Vs State Transport Appellate Tribunal and others
Punjab And Haryana At Chandigarh · (2009) 1 AICJ 268 : (2008) 2 RCR(Civil) 533