High Courts09 Jan 2008
Prem Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,433 of 4,622
High Courts09 Jan 2008Dismissed
Malwa Sugar Mills Co. Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 291 : (2008) 2 RCR(Civil) 444
Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953 — Section 12
High Courts08 Jan 2008
Ashwani Kumar Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 1034
Penal Code, 1860 (IPC) — Section 306, 511
High Courts08 Jan 2008
Lillu Ram Vs Civil Judge (J.D.) and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 48 : (2008) 1 RCR(Civil) 780
Haryana Panchayati Raj Act, 1994 — Section 176
High Courts08 Jan 2008
Gharsi Ram Vs Chief Canal Officer and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Civil) 463
High Courts08 Jan 2008
Sajjan Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 149 PLR 729
High Courts08 Jan 2008Dismissed
Raj Dulari and Others Vs Jawahar
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0111
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Jan 2008
Punjab and Sind Bank Vs Labour Commissioner and Others
Punjab And Haryana At Chandigarh · (2008) 2 LLJ 841 : (2008) 1 RCR(Civil) 369
Constitution of India, 1950 — Article 226, 227
High Courts08 Jan 2008Allowed
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0025
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts08 Jan 2008Allowed
Jarnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 970
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts07 Jan 2008Allowed
Barinder Pal Singh Vs State of Union Territory and another
Punjab And Haryana At Chandigarh · (2008) 1 RCR(Criminal) 793
Penal Code, 1860 (IPC) — Section 341, 354, 506
High Courts07 Jan 2008Allowed
Raj Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 312
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
High Courts07 Jan 2008
Krishan Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 24 CriminalCC 377
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts07 Jan 2008Dismissed
Kamaljeet Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 599
Constitution of India, 1950 — Article 226, 311Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 468
High Courts07 Jan 2008Allowed
Raman Kumar Vs Smt. Baksho Thandi
Punjab And Haryana At Chandigarh · AIR 2008 P&H 95 : (2008) 1 DMC 816 : (2008) 2 PLR 298 : (2008) 1 RCR(Civil) 865
Hindu Marriage Act, 1955 — Section 13
High Courts07 Jan 2008Allowed
Dharam Pal Vs Union Territory
Punjab And Haryana At Chandigarh · (2008) 2 ALT(Cri) 32 : (2008) CriLJ 1716
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 52
High Courts07 Jan 2008Allowed
Harbhajan Singh Vs Guru Nanak Dev University and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0145
High Courts07 Jan 2008Dismissed
Tarsem Pal Vs Gurnam Pal and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0141
Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Jan 2008Dismissed
Rajesh Kaushik Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 01 P&H CK 0140
Land Acquisition Act, 1894 — Section 4
High Courts07 Jan 2008Dismissed
Nirmal Singh Vs Gurvinder Kaur and Others
Punjab And Haryana At Chandigarh · (2008) 2 PLR 791 : (2008) 2 RCR(Civil) 66 : (2008) 1 RCR(Criminal) 970
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 26