High Courts07 Jan 2008Dismissed

Mrs. Preeti Vs Manmohan Singh and Another

Punjab And Haryana At Chandigarh · (2008) 3 CivCC 261 : (2008) 151 PLR 591 : (2008) 2 RCR(Civil) 185 : (2008) 1 RCR(Rent) 307

East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)A
High Courts07 Jan 2008Dismissed

Gurnam Singh Vs Prabh Dayal Saini

Punjab And Haryana At Chandigarh · (2009) 153 PLR 2 : (2008) 4 RCR(Civil) 921 : (2008) 4 RCR(Criminal) 972

Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Dec 2007Dismissed

Dharambir Vs The State of Haryana

Punjab And Haryana At Chandigarh · (2008) 2 RCR(Criminal) 25

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 307, 323, 326, 34
High Courts21 Dec 2007Dismissed

Padmawati and Others Vs Kulwant Rai and Others

Punjab And Haryana At Chandigarh · (2008) 1 CivCC 753 : (2008) 150 PLR 424 : (2008) 1 RCR(Civil) 605

Criminal Procedure Code, 1973 (CrPC) — Section 319Hindu Minority and Guardianship Act, 1956 — Section 12, 6, 8Specific Relief Act, 1963 — Section 16, 20