High Courts07 Aug 2008
Jalandhar Improvement Trust, Jalandhar Vs Improvement Trust Tribunal, Jalandhar and Others
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 550
Punjab Town Improvement Act, 1922 — Section 60
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,371 of 4,622
High Courts06 Aug 2008Dismissed
Gursharan Singh Vs Bhupinder Kaur and Others
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 670 : (2009) 153 PLR 392 : (2008) 4 RCR(Civil) 521
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts06 Aug 2008Dismissed
Jaipal Singh and Others Vs The Collector and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 6 : (2009) 3 RCR(Civil) 688
Punjab Village Common Lands (Regulation) Act, 1961 — Section 10
High Courts06 Aug 2008Dismissed
Harsunjit Singh Vs The Financial Commissioner and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 112 : (2008) 4 RCR(Civil) 794
Constitution of India, 1950 — Article 226, 227
High Courts06 Aug 2008Allowed
Hyline Auto Industries and Others Vs Ram Niwas and Others
Punjab And Haryana At Chandigarh · AIR 2009 P&H 1855 : (2008) 152 PLR 496 : (2009) 1 RCR(Civil) 295
Motor Vehicles Act, 1988 — Section 149
High Courts06 Aug 2008Dismissed
Devinder Kaur Toor Vs Kirpal Singh and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 499 : (2009) 1 RCR(Civil) 289
Hindu Succession Act, 1956 — Section 14, 30
High Courts06 Aug 2008
Wing Commander Paramprit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 821 : (2008) 4 RCR(Civil) 568
Punjab Security of Land Tenures Act, 1953 — Section 2(8), 27Punjab Tenancy Act, 1887 — Section 4(1)
High Courts06 Aug 2008
Commissioner of Income Tax Vs Sandeep Bus Service P. Ltd.
Punjab And Haryana At Chandigarh · (2009) 316 ITR 244
Income Tax Act, 1961 — Section 143(2), 260A
High Courts06 Aug 2008Dismissed
Dharam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 499
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Aug 2008Dismissed
Ram Narain Vs Jagannath and Others
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 85 : (2009) 1 CivCC 795 : (2009) 153 PLR 397 : (2008) 4 RCR(Civil) 436
Constitution of India, 1950 — Article 227
High Courts05 Aug 2008
Satwinder Singh and others Vs Swaran Singh and another
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Civil) 434
High Courts05 Aug 2008Dismissed
Ghasitu Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 586 : (2008) 4 RCR(Civil) 352
Haryana Ceiling on Land Holdings Act, 1972 — Section 8(1)
High Courts05 Aug 2008
New Generation Real Estates Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 92 : (2008) 4 RCR(Civil) 658
Constitution of India, 1950 — Article 226Northern India Canal and Drainage Act, 1873 — Section 55
High Courts05 Aug 2008Dismissed
Sukhjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 100 : (2008) 4 RCR(Civil) 646
Punjab Panchayati Raj Act, 1994 — Section 12
High Courts05 Aug 2008Allowed
Rambati Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 120 : (2009) 1 SLR 475
High Courts05 Aug 2008Allowed
Bajwa Seed Store and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 378
Insecticides Act, 1968 — Section 29(i), 30(3)
High Courts05 Aug 2008Dismissed
Mohit Pratap Singh Vs Oriental Bank of Commerce and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 191 : (2008) 4 RCR(Civil) 816
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15
High Courts04 Aug 2008Dismissed
Basant Lal Vs Sumedha Kataria Administrator and Another
Punjab And Haryana At Chandigarh · (2008) 28 CriminalCC 330
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts04 Aug 2008Allowed
Satish Chander and Others Vs Rattan Chand and Others
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Civil) 318
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 5
High Courts04 Aug 2008
Basant Gopal Sharma Vs Amar Nath Gupta and Another
Punjab And Haryana At Chandigarh · (2010) 3 RCR(Criminal) 491
Negotiable Instruments Act, 1881 (NI) — Section 138