High Courts11 Aug 2008
Commissioner of Income Tax Vs Vardhman Spinning and General Mills
Punjab And Haryana At Chandigarh · (2009) 176 TAXMAN 157
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,370 of 4,622
High Courts11 Aug 2008Dismissed
Om Parkash Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 5 : (2009) 3 RCR(Civil) 690
Constitution of India, 1950 — Article 226, 227
High Courts11 Aug 2008Dismissed
Commissioner of Central Excise Vs Adhunik Steels Ltd.
Punjab And Haryana At Chandigarh · (2009) 13 STR 487
Finance Act, 1994 — Section 75, 75A, 76, 77, 78
High Courts11 Aug 2008Allowed
Hari Ram Vs The Superintending Canal Officer, Yamuna Water Services and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 116 : (2009) 1 RCR(Civil) 138
Haryana Canal and Drainage Act, 1974 — Section 55
High Courts11 Aug 2008Dismissed
Surjit Singh Vs Financial Commissioner, Revenue and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 88 : (2009) 1 RCR(Civil) 145
Constitution of India, 1950 — Article 226, 227
High Courts09 Aug 2008Allowed
Kissan Agro Chemicals Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2008) 08 P&H CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 17, 18, 3(k), 31, 33
High Courts08 Aug 2008
Somwati and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 743
Criminal Procedure Code, 1973 (CrPC) — Section 175, 313Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Aug 2008Dismissed
Anil Kumar Vs Vijay Kumar and Others
Punjab And Haryana At Chandigarh · (2009) CriLJ 802 : (2009) 1 ILR (P&H) 777 : (2009) 2 RCR(Criminal) 6
Criminal Procedure Code, 1973 (CrPC) — Section 357, 482
High Courts08 Aug 2008Allowed
Kirpal Singh Vs Financial Commission and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 30 : (2009) 1 RCR(Civil) 497
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts08 Aug 2008
Vedsons Engineers Pvt. Limited (In Liquidation) Vs Vedsons Private Limited (In Liquidation) and Others
Punjab And Haryana At Chandigarh · (2010) 158 CompCas 488 : (2008) 151 PLR 765
Constitution of India, 1950 — Article 226, 227
High Courts08 Aug 2008Dismissed
Ajit Singh Vs Gurcharan Singh and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 415 : (2009) 1 RCR(Civil) 154
Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 23Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts08 Aug 2008Dismissed
Bajaj Associates and Others Vs Vinod Kumar and Others
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 442 : (2009) 153 PLR 443 : (2008) 4 RCR(Civil) 221 : (2008) 2 RCR(Rent) 258
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Aug 2008Dismissed
Baldev Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 655 : (2009) 1 RCR(Civil) 355 : (2009) 3 SLR 778
Constitution of India, 1950 — Article 226, 227
High Courts08 Aug 2008Dismissed
Sukhdev Singh and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 89 : (2009) 1 RCR(Civil) 352
Constitution of India, 1950 — Article 226
High Courts08 Aug 2008
Ashok Anand Vs Vedsons Engineers (P.) Ltd. (In Liquidation)
Punjab And Haryana At Chandigarh · (2012) 110 SCL 606
Civil Procedure Code, 1908 (CPC) — Section 73Companies Act, 1956 — Section 17, 18, 19, 19(19), 19(2)Constitution of India, 1950 — Article 226, 227
High Courts07 Aug 2008Dismissed
Narain Singh and Others Vs The Joint Secretary, Panchayats, Punjab Exercising The Powers of Commissioner and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 179 : (2008) 4 RCR(Civil) 555
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 44
High Courts07 Aug 2008Allowed
Narinder Kumar Vs Smt. Pushpa Gupta and Others
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 786 : (2008) 152 PLR 338 : (2008) 4 RCR(Civil) 228 : (2008) 2 RCR(Rent) 266
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Aug 2008Dismissed
Ajit Singh Vs Yashpal
Punjab And Haryana At Chandigarh · (2009) 153 PLR 206 : (2008) 4 RCR(Civil) 439
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227
High Courts07 Aug 2008Allowed
Gurlal Singh Vs Financial Commissioner (Revenue) and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 90 : (2008) 4 RCR(Civil) 792
Punjab Land Revenue Act, 1887 — Section 16
High Courts07 Aug 2008Dismissed
Surinder Pal Nayyar Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 177 TAXMAN 207
Income Tax Act, 1961 — Section 260A, 28, 44AD, 69