High Courts13 Aug 2008Allowed
Zila Parishad Vs Commissioner, Patiala Division and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 802 : (2009) 1 RCR(Civil) 692
Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,369 of 4,622
High Courts13 Aug 2008Allowed
Mufti Fuzail-Ul-Rehman Hilal Usmani Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 491 : (2009) 1 RCR(Civil) 285 : (2009) 1 RCR(Civil) 55
Waqf Act, 1995 — Section 14, 20, 64, 96, 97
High Courts13 Aug 2008Dismissed
Shama Tourist Complex Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 94 : (2008) 4 RCR(Civil) 647
Constitution of India, 1950 — Article 226, 227
High Courts13 Aug 2008Allowed
Jagtar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 708
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 54
High Courts13 Aug 2008
Gurnam Singh and Others Vs Additional Director, Consolidation of Holdings Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 52 : (2008) 152 PLR 763 : (2008) 4 RCR(Civil) 644
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts13 Aug 2008Allowed
Smt. Razia Sultana Vs Punjab Wakf Board and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 780 : (2008) 4 RCR(Civil) 757
Waqf Act, 1995 — Section 68, 99
High Courts13 Aug 2008Allowed
Prince through his mother and natural guardian Smt. Rekha Vs Suresh Kumar and Others
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 186 : (2008) 4 RCR(Civil) 430
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts13 Aug 2008Allowed
Zila Parishad Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 100
Contract Act, 1872 — Section 23East Punjab Urban Rent Restriction Act, 1949 — Section 13Transfer of Property Act, 1882 — Section 106, 111
High Courts12 Aug 2008Allowed
Parveen Kumar Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 631
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 342, 363, 366, 376, 506
High Courts12 Aug 2008Dismissed
Sukhdip Singh Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 106 : (2008) 4 RCR(Civil) 727 : (2009) 4 RCR(Civil) 727 : (2009) 4 RCR(Criminal) 570
Punjab Panchayati Raj Act, 1994 — Section 13
High Courts12 Aug 2008Dismissed
Shyam Lal and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 4 RCR(Criminal) 705
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 363, 366, 376, 511
High Courts12 Aug 2008Allowed
Ram Kumar and Another Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 577 : (2009) 1 RCR(Civil) 172
Haryana Ceiling on Land Holdings Act, 1972 — Section 8
High Courts12 Aug 2008Dismissed
Ajit Singh Vs Jaswinder Kaur
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 354 : (2009) 3 PLR 566 : (2009) 1 RCR(Civil) 152
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Aug 2008Allowed
Meera Wadhwa Vs Gian Chand Gupta
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 387
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 167, 21, 420, 477A
High Courts11 Aug 2008
Abhishek Industries Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 319 ITR 98 : (2009) 177 TAXMAN 335
Income Tax Act, 1961 — Section 115JA, 143, 154, 234B, 234C
High Courts11 Aug 2008Dismissed
Balwinder Singh Vs Director Land Record and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 118 : (2009) 1 RCR(Civil) 140
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 21(4), 21(6)
High Courts11 Aug 2008Allowed
Wangyuth Konyak Vs M/s. Yadav Sales
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 46
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 3, 72
High Courts11 Aug 2008Dismissed
Shri Sita Ram Vs Smt. Malwinder Kaur
Punjab And Haryana At Chandigarh · (2008) 152 PLR 793 : (2008) 4 RCR(Civil) 548 : (2008) 2 RCR(Rent) 377
Citizenship Act, 1955 — Section 2, 5
High Courts11 Aug 2008Dismissed
Sushil Kumar Vs Financial Commissioner and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 87 : (2009) 1 RCR(Civil) 142
Constitution of India, 1950 — Article 226, 227
High Courts11 Aug 2008Dismissed
Commissioner of C. Ex. and S.T. Vs Janta Travels (P) Ltd.
Punjab And Haryana At Chandigarh · (2009) 13 STR 488
Service Tax Rules, 1994 — Rule 6(3)