High Courts18 Aug 2008
Karnail Singh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 502
Criminal Procedure Code, 1973 (CrPC) — Section 357Penal Code, 1860 (IPC) — Section 148, 149, 316, 323, 324
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,368 of 4,622
High Courts14 Aug 2008
Dai Tari Jati and others Vs Haryana Urban Development Authority and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 617
High Courts14 Aug 2008Dismissed
Nirmal Singh Pehlwan Vs Inspector Customs
Punjab And Haryana At Chandigarh · (2008) 31 CriminalCC 513 : (2010) 1 RCR(Criminal) 334
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Customs Act, 1962 — Section 110(i)(b)Evidence Act, 1872 — Section 25
High Courts14 Aug 2008
Commissioner of Income Tax Vs Avon Cycles Ltd.
Punjab And Haryana At Chandigarh · (2009) 309 ITR 247 : (2008) 152 PLR 433 : (2009) 5 RCR(Civil) 163 : (2009) 177 TAXMAN 33
Income Tax Act, 1961 — Section 260A
High Courts14 Aug 2008Allowed
State of Haryana and Another Vs Baldev Raj and Another
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 470 : (2008) 152 PLR 204 : (2009) 1 RCR(Civil) 181
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts14 Aug 2008Dismissed
Arvind Nohria Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 791 : (2009) 1 RCR(Civil) 177
Land Acquisition Act, 1894 — Section 11A, 18, 9
High Courts14 Aug 2008Dismissed
Smt. Manjit Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 96 : (2009) 1 RCR(Civil) 144 : (2009) 5 SLR 791
Constitution of India, 1950 — Article 226, 227
High Courts14 Aug 2008Allowed
Sher Singh and Others Vs Director Rural Development and Panchayat and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 114 : (2009) 1 RCR(Civil) 136
Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973 — Section 7
High Courts14 Aug 2008
Commissioner of Income Tax Vs Vardhman Spinning and General Mills Ltd.
Punjab And Haryana At Chandigarh · (2009) 310 ITR 201
Income Tax Act, 1961 — Section 80J
High Courts14 Aug 2008Dismissed
Roxy Engg. (P) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2009) 316 ITR 247
Income Tax Act, 1961 — Section 145(2)
High Courts14 Aug 2008
Smt. Neetu Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 2 ILR (P&H) 379
High Courts14 Aug 2008
Hari Singh Kapur Vs Ajit Kumar Kapur and Others
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 812 : (2008) 152 PLR 269 : (2008) 4 RCR(Civil) 255 : (2008) 2 RCR(Rent) 291
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts14 Aug 2008Dismissed
M/s. Enn Ess Electronics Jalandhar and Others Vs Smt. Harbans Kaur and Others
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 237 : (2009) 5 RCR(Civil) 130 : (2008) 2 RCR(Rent) 455
Constitution of India, 1950 — Article 227East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts14 Aug 2008Allowed
Gutti Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 752 : (2009) 1 RCR(Civil) 494
Punjab Security of Land Tenures Rules, 1956 — Rule 6
High Courts14 Aug 2008
Gurpreet Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 672
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts13 Aug 2008
Harinder Kaur and Others Vs The Municipal Committee, Bhatinda and Another
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Civil) 564 : (2010) 1 RCR(Rent) 20
Delhi Rent Control Act, 1958 — Section 3(1)(b), 4
High Courts13 Aug 2008Allowed
Paramvir @ Happy Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 408
Criminal Procedure Code, 1973 (CrPC) — Section 154, 169, 170, 173, 173(2)
High Courts13 Aug 2008Dismissed
Pawan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Criminal) 419
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 106, 35, 73, 74
High Courts13 Aug 2008Dismissed
Punjab State Industrial Development Corporation Ltd. Vs The Appellate Authority for Industrial and Financial Reconstruction and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 80 : (2010) 5 RCR(Civil) 243
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 32Financial Corporation Act, 1985 — Section 18, 21(1), 29
High Courts13 Aug 2008
Keshob Plants Vs Bharat Sanchar Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 649 : (2009) 22 VST 422
Punjab General Sales Tax Act, 1948 — Section 10C