High Courts22 Aug 2008Dismissed
Karan Singh (Dead) through his LRs and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 409 : (2009) 1 RCR(Civil) 193
Land Acquisition Act, 1894 — Section 18, 4, 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,366 of 4,622
High Courts22 Aug 2008Allowed
Zile Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2008) 152 PLR 319 : (2009) 1 RCR(Civil) 185
Land Acquisition Act, 1894 — Section 18, 23, 4
High Courts22 Aug 2008Allowed
State of Haryana and Others Vs Nitya Nand and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 389 : (2009) 2 RCR(Civil) 245
Land Acquisition Act, 1894 — Section 17, 18, 23, 28, 4
High Courts22 Aug 2008
T.L. Verma & Company Private Ltd. Vs Union of India and others
Punjab And Haryana At Chandigarh · (2009) 3 RCR(Civil) 533
High Courts21 Aug 2008Allowed
Tejinder and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 602
Insecticides Act, 1968 — Section 17, 18, 29, 3(k)(i), 30
High Courts21 Aug 2008
Commissioner of Central Excise, Commissionerate Vs Vardhman India Products
Punjab And Haryana At Chandigarh · (2009) 19 STT 110
Central Excise Rules, 1944 — Rule 57I(1)Central Excises and Salt Act, 1944 — Section 11A
High Courts21 Aug 2008Allowed
Kahla Singh Vs Additional Director Consolidation of Holdings and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 750 : (2009) 1 RCR(Civil) 493
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts21 Aug 2008Dismissed
Banwari Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 394 : (2008) 4 RCR(Civil) 431
COMPANIES ACT, 1956 — Section 2, 3General Clauses Act, 1897 — Section 3Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2
High Courts21 Aug 2008Dismissed
Karampal Singh Vs Amarjit Kaur
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 135 : (2008) 152 PLR 631 : (2008) 4 RCR(Civil) 429
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 11, 12, 13, 24
High Courts21 Aug 2008Allowed
Mohinder Singh and Another Vs Mohinder Singh and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 786 : (2008) 4 RCR(Civil) 563
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts21 Aug 2008
Bharat Hotels Ltd., New Delhi Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2009) 1 RCR(Civil) 398
High Courts21 Aug 2008
Hazara Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2009) 5 RCR(Civil) 811
High Courts21 Aug 2008Dismissed
Commissioner of Income Tax (Tds) Vs Assistant Manager (Accounts), Food Corporation of India
Punjab And Haryana At Chandigarh · (2010) 326 ITR 106
Income Tax Act, 1961 — Section 194(1), 194A, 194C, 201
High Courts20 Aug 2008Dismissed
Shangara Singh Vs Additional Registrar, Cooperative Societies Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 19 : (2009) 3 RCR(Civil) 682
Constitution of India, 1950 — Article 226, 227
High Courts20 Aug 2008Allowed
Paramjit Kaur and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 4 CivCC 511 : (2008) 4 CivCC 511 : (2008) 152 PLR 185 : (2008) 4 RCR(Civil) 772 : (2009) 4 RCR(Civil) 772
High Courts20 Aug 2008Dismissed
Bant Singh alias Balwant Singh and Another Vs Raghubir Singh and Others
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 585 : (2008) 152 PLR 336 : (2008) 4 RCR(Civil) 260 : (2008) 2 RCR(Rent) 297 : (2008) 2 RCR(Rent) 298
Constitution of India, 1950 — Article 227
High Courts20 Aug 2008Dismissed
Baljeet Singh and Others Vs Manjeet Kaur and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 337 : (2008) 4 RCR(Civil) 260 : (2008) 2 RCR(Rent) 298
Constitution of India, 1950 — Article 227
High Courts20 Aug 2008
Mahant Lakshmi Dhar through his legal representatives Vs Financial Commissioner, Taxation and Others
Punjab And Haryana At Chandigarh · (2009) 3 PLR 572 : (2009) 1 RCR(Civil) 240
Punjab Land Reforms Act, 1972 — Section 18
High Courts20 Aug 2008Allowed
Ishwar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 494
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts20 Aug 2008Dismissed
Joga Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 467
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 42, 54