High Courts30 Jul 2008Dismissed
Siya Ram Vs State (U.T.), Chandigarh
Punjab And Haryana At Chandigarh · (2008) 27 CriminalCC 695
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,373 of 4,622
High Courts30 Jul 2008Allowed
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 28 CriminalCC 279
Prevention of Corruption Act, 1988 — Section 7
High Courts30 Jul 2008Dismissed
Joginder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 3 : (2009) 3 RCR(Civil) 276
Stamp Act, 1899 — Section 47
High Courts30 Jul 2008Dismissed
Bhatia Cloth House Vs Dr. Raj Kumar Gupta and Another
Punjab And Haryana At Chandigarh · (2008) 4 CivCC 121 : (2008) 151 PLR 796 : (2008) 4 RCR(Civil) 250 : (2008) 2 RCR(Rent) 281
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts30 Jul 2008Dismissed
Punjab State Electricity Board and Another Vs Commissioner Appeals, Patiala Division Patiala and Others
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 340 : (2009) 153 PLR 4 : (2009) 2 RCR(Criminal) 640
High Courts30 Jul 2008Dismissed
Smt. Manju Joon Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 425 : (2009) 153 PLR 94 : (2008) 4 RCR(Civil) 914 : (2009) 1 RCR(Criminal) 363
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142
High Courts30 Jul 2008Allowed
Malkiat Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 797 : (2008) 4 RCR(Civil) 456
Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 4
High Courts30 Jul 2008Allowed
Dr. Anand Kumar Goyal Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2009) 153 PLR 79
Criminal Procedure Code, 1973 (CrPC) — Section 138, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts30 Jul 2008Allowed
Dr. Anand Kumar Goyal Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2009) 1 CivCC 42 : (2009) 1 CivCC 42 : (2008) 4 RCR(Civil) 892 : (2009) 1 RCR(Criminal) 380
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts29 Jul 2008Allowed
Sargon Geosynthetics Limited Vs Maccaferri Environmental Solutions Private Limited
Punjab And Haryana At Chandigarh · (2009) 153 PLR 331
COMPANIES ACT, 1956 — Section 391
High Courts29 Jul 2008Dismissed
B.L. Arora Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) 153 PLR 1
High Courts29 Jul 2008Dismissed
Enchanted Woods Club Ltd. Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2008) 12 STR 260
Central Excises and Salt Act, 1944 — Section 35FConstitution of India, 1950 — Article 226, 227
High Courts29 Jul 2008Dismissed
Commissioner of Income Tax Vs Avi-Oil India P. Ltd.
Punjab And Haryana At Chandigarh · (2010) 323 ITR 242
Income Tax Act, 1961 — Section 143(2), 260A
High Courts29 Jul 2008
Gurcharan Singh and Judge Vs State of Punjab
Punjab And Haryana At Chandigarh · (2008) 07 P&H CK 0024
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324
High Courts29 Jul 2008Allowed
Nirmal Rani Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 112
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 2(2), 20Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47
High Courts28 Jul 2008Dismissed
Tehal Singh Vs The State of Haryana
Punjab And Haryana At Chandigarh · (2008) 07 P&H CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 313, 385, 386, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii), 42, 43, 50, 55
High Courts28 Jul 2008
IFCL Ltd. Vs Punjab Wireless Systems Limited (In Liqn.) and Another
Punjab And Haryana At Chandigarh · (2009) 147 CompCas 303 : (2008) 152 PLR 238
COMPANIES ACT, 1956 — Section 457, 529, 529A, 530Transfer of Property Act, 1882 — Section 100
High Courts28 Jul 2008
Oriental Insurance Co. Ltd. Vs Jaswinder Singh
Punjab And Haryana At Chandigarh · (2006) ACJ 2723 : (2009) 154 PLR 76 : (2009) 1 RCR(Civil) 404
Workmens Compensation Act, 1923 — Section 30
High Courts28 Jul 2008
Bagicha Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 152 PLR 231 : (2009) 1 RCR(Criminal) 428
Criminal Procedure Code, 1973 (CrPC) — Section 446Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts28 Jul 2008Dismissed
Piara Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2008) 07 P&H CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 50, 54