High Courts22 Jul 2008
Kanwar Kishore Jain Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2008) 07 P&H CK 0070
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments
92,433 judgments · page 2,375 of 4,622
High Courts22 Jul 2008Dismissed
Commissioner of Income Tax Vs Rajiv Garg, Siya Ram Garg, Sanjay Garg and Sushil Kumar Garg
Punjab And Haryana At Chandigarh · (2009) 224 CTR 321 : (2009) 313 ITR 256
Income Tax Act, 1961 — Section 260A, 271(1)(c)
High Courts22 Jul 2008Allowed
Lachhman Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 589 : (2008) 4 RCR(Civil) 357
Land Acquisition Act, 1894 — Section 16, 4, 5A, 6, 9
High Courts21 Jul 2008Dismissed
The Punjab State Cooperative Supply and Marketing Federation Limited Vs Goyal Rice and Oil Mills and others
Punjab And Haryana At Chandigarh · (2009) 4 RCR(Criminal) 612
Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts21 Jul 2008
Kuldeep Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 261
Entitlement Rules for Casualty Pensionary Awards, 1982 — Rule 14, 15, 4, 5
High Courts21 Jul 2008
Kulwinder Dhaliwal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 154 PLR 119 : (2009) 1 RCR(Civil) 224
Constitution of India, 1950 — Article 226
High Courts21 Jul 2008Dismissed
No. 3380027 K NK Shinder Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 199
Army Act, 1950 — Section 112, 120(2), 164(2), 3, 69Army Rules, 1954 — Rule 149, 180, 22Constitution of India, 1950 — Article 226, 227
High Courts18 Jul 2008Allowed
Om Parkash Vs Central Administrative Tribunal, Chandigarh Bench and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 446
High Courts18 Jul 2008Dismissed
Surinder Sharma Vs Central Administrative Tribunal, Chandigarh Bench and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 237
High Courts18 Jul 2008Dismissed
Aggarwal Overseas Limited Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 772 : (2008) 4 RCR(Civil) 690
State Financial Corporations Act, 1951 — Section 29, 31, 32
High Courts18 Jul 2008Allowed
Baldhir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2009) 1 ILR (P&H) 163
Constitution of India, 1950 — Article 226Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 2.2, 8
High Courts17 Jul 2008
Anand Trading Company Vs State of Punjab
Punjab And Haryana At Chandigarh · (2010) 1 RCR(Criminal) 31
High Courts17 Jul 2008Allowed
Tarlochan Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2009) CriLJ 494 : (2008) 151 PLR 809 : (2009) 1 RCR(Criminal) 376
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts17 Jul 2008Dismissed
Commissioner of Income Tax Vs Moti Ram (Decd.) through L/H Dharam Pal
Punjab And Haryana At Chandigarh · (2008) 219 CTR 496 : (2009) 316 ITR 321
Income Tax Act, 1961 — Section 132, 139, 140, 143, 144
High Courts16 Jul 2008Allowed
Jaswant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 2 RCR(Criminal) 250
Criminal Procedure Code, 1973 (CrPC) — Section 173, 197, 420, 482Prevention of Corruption Act, 1988 — Section 13(1)(D), 13(2)(i), 19, 19(1)
High Courts16 Jul 2008
Jasbir Singh Khangura Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2008) 152 PLR 217 : (2008) 3 RCR(Civil) 855
High Courts16 Jul 2008Dismissed
Didar Masih and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2008) 152 PLR 108
Constitution of India, 1950 — Article 19
High Courts16 Jul 2008
Deepa and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2008) 07 P&H CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts15 Jul 2008Dismissed
Commissioner of Income Tax-II Vs Rockman Cycle Industries Ltd.
Punjab And Haryana At Chandigarh · (2009) 176 TAXMAN 21
Income Tax Act, 1961 — Section 260A, 28, 36
High Courts15 Jul 2008Dismissed
Gram Panchayat Vs Choe Reclamation Society and Others
Punjab And Haryana At Chandigarh · (2008) 151 PLR 784 : (2008) 4 RCR(Civil) 144
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7