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Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 79 of 107

High Courts04 May 2026Dismissed

Gurdeep Singh @ Gaggu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0945

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code Of Criminal Procedure, 1973-Section 482Bharatiya Nyaya Sanhita, 2023-Section 109, 115(2), 118(1), 191(3)
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High Courts04 May 2026Dismissed

Nishan Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0944

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Code Of Criminal Procedure, 1973-Section 438
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High Courts01 May 2026Dismissed

Dayanand Bhargava Vs State Of Haryana And Others

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0959

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483(3), 528Indian Penal Code, 1860-Section 120B, 420, 467, 468, 471Code Of Criminal Procedure, 1973-Section 167(2), 362, 439(1), 439(2)
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High Courts01 May 2026Allowed

Hardeep Singh And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0956

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 61(2), 109, 109(1), 115(2), 126(2), 126(3), 190, 191(3), 333, 351(2), 351(3)Code Of Criminal Procedure, 1973-Section 320, 482
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High Courts01 May 2026Allowed

Maninder Singh And Others Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0955

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 61(2), 109, 109(1), 115(2), 126(2), 126(3), 190, 191(3), 333, 351(2), 351(3)Code Of Criminal Procedure, 1973-Section 320, 482
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