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Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 77 of 107

High Courts08 May 2026Allowed

Abhey Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0966

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 483Bharatiya Nyaya Sanhita, 2023-Section 64(1), 76, 115, 126, 140(3), 190, 191(2), 296, 351(1), 351(3)
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High Courts08 May 2026Allowed

Sharanjit Singh @ Buggi Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0964

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 84, 528Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 29Code Of Criminal Procedure, 1973-Section 82
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High Courts07 May 2026Dismissed

Harpreet Singh Gulati Vs State Of Punjab And Others

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0979

Prevention Of Corruption Act, 1988-Section 13(1)(b), 13(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 179, 180, 187(2), 193, 193(9)Code Of Criminal Procedure, 1973-Section 161, 173, 173(2), 173(8)
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High Courts07 May 2026Allowed

Prince Singla Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0975

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)Code Of Criminal Procedure, 1973-Section 438, 438(2)
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High Courts07 May 2026Allowed

Vikram Alias Kandu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0974

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439Arms (Amendment) Act, 2019-Section 25(6)
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High Courts07 May 2026Disposed Of

Baldeep Singh @ Bobby Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0973

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 103, 190, 191(3), 351(3)Bharatiya Nyaya Sanhita, 2023-Section 61(2)
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High Courts07 May 2026Disposed Of

Gurpal Singh And Another Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0972

Bharatiya Nyaya Sanhita, 2023-Section 115(2), 118, 126(2), 190, 191(3), 298, 305, 333, 351(3)Code Of Criminal Procedure, 1973-Section 438(2)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482(2)
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High Courts07 May 2026Disposed Of

Ankit And Others Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0971

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 34, 120B, 148, 149, 302, 452
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High Courts06 May 2026Disposed Of

Ramesh Chander Vs Puran Chand And Others

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0988

Indian Penal Code, 1860-Section 149, 379, 447, 504, 511Code Of Criminal Procedure, 1973-Section 2(Wa), 200, 372, 374, 378, 378(4)Delhi Special Police Establishment Act, 1946-Section 138, 143
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High Courts06 May 2026Disposed Of

Gurmeet Singh Alias Sabi Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0984

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 34, 115, 120B, 201, 307, 326, 379B
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