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Punjab And Haryana At Chandigarh judgments, 2026

2,139 judgments · page 78 of 107

High Courts06 May 2026Allowed

Jatinder Kumar Alias Goldy Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0982

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 161, 439Bharatiya Nyaya Sanhita, 2023-Section 61(2), 103(1), 127(5), 140(1), 140(3), 190, 191(3), 238
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High Courts05 May 2026Disposed Of

Royal Capital Services Vs Kirpal Singh

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0995

Negotiable Instruments Act, 1881-Section 138, 139, 141, 142, 143, 147Indian Penal Code, 1860-Section 420Code Of Criminal Procedure, 1973-Section 2(d), 2(wa), 24, 200, 372, 377, 378, 378(4), 386
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High Courts05 May 2026

Raj Kumar Batra Vs Anand Prakash

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0993

Code Of Criminal Procedure, 1973-Section 372, 378(4)Negotiable Instruments Act, 1881-Section 138Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413, 419(4)
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High Courts05 May 2026Allowed

Sarabjit Singh @ Lala Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0990

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 34, 120B, 201, 363, 366, 376A
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High Courts05 May 2026Allowed

Jagdeep Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0989

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483N Code Of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 148, 149, 307, 326, 452
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High Courts04 May 2026Allowed

Irfan Khan Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0950

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439
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High Courts04 May 2026Disposed Of

Rohit Vs State Of Haryana And Another

Punjab And Haryana At Chandigarh · (2026) 05 P&H CK 0949

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 376(3), 450, 506
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