High Courts27 Apr 2026Disposed Of
Akash And Ors Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1797
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 81 of 107
High Courts27 Apr 2026Disposed Of
Amrish Sharma And Another Vs State Of Punjab And Ors
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1796
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts27 Apr 2026Allowed/ Disposed Of
Jaswant Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1795
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21, 29, 37, 61, 85
High Courts24 Apr 2026Allowed
Komal Dhir And Others Vs State Of Punjab And Other
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1679
Indian Penal Code, 1860-Section 34, 148, 323, 325, 451Bharatiya Nagarik Suraksha Sanhita, 2023-Section 359Code Of Criminal Procedure, 1973-Section 320, 482
High Courts24 Apr 2026Allowed
Avtar Singh Alias Tara Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1678
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 84, 528Indian Penal Code, 1860-Section 34, 323, 325Code Of Criminal Procedure, 1973-Section 82
High Courts24 Apr 2026Disposed Of
Karan Sagu And Others Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1677
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21(C), 27A
High Courts24 Apr 2026Allowed
Bhagwant Singh Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1676
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 125(a), 125(b), 281Code Of Criminal Procedure, 1973-Section 320, 482
High Courts24 Apr 2026Dismissed
Pawanpreet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1675
Bharatiya Nyaya Sanhita, 2023-Section 11891), 118(2), 126(2), 191(3), 351(2)
High Courts24 Apr 2026Allowed
Kulwinder Singh @ Kinda Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1674
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21(C), 25, 29, 37
High Courts23 Apr 2026Allowed
Rahul Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1684
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Section 363, 366, 376(3), 376(2)(n)
High Courts23 Apr 2026Disposed Of
Balwant Singh And Others Vs State Of Punjab And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1683
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 5208Code Of Criminal Procedure, 1973-Section 482
High Courts23 Apr 2026Allowed/ Disposed Of
Sukhjit Singh @ Sukhi @ Sukhjeet Singh Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1682
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 439
High Courts23 Apr 2026Allowed
Krishna @ Krishan Kumar Singh @ Krishna Kumar Singh Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1681
Bharatiya Nyaya Sanhita, 2023-Section 3(5), 109, 115, 115(2), 117(2), 190, 191(3), 351(2)Indian Penal Code, 1860-Section 307
High Courts23 Apr 2026Disposed Of
Sandeep Kumar And Others Vs State Of Haryana And Others
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1680
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code Of Criminal Procedure, 1973-Section 482
High Courts21 Apr 2026Dismissed
Rahul Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1660
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 110, 115(2), 118(1), 118(2), 190, 191(3), 351Code Of Criminal Procedure, 1973-Section 438
High Courts21 Apr 2026Disposed Of
Ankur Sharma And Others Vs State Of Punjab And Anr
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1659
Indian Penal Code, 1860-Section 120B, 420Punjab Travel Professionals (Regulation) Act, 2014-Section 13Code Of Criminal Procedure, 1973-Section 482
High Courts21 Apr 2026Disposed Of
Simranjit Kaur And Anr Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1658
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 115(2), 118(1), 118(2), 190 191(3), 351(3)Indian Penal Code, 1860-Section 326Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)
High Courts21 Apr 2026Disposed Of
Amandeep Kumar Alias Aman Deep Alias Shankar Vs State Of Punjab
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1657
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 115(2), 118(1), 118(2), 190, 191(3), 351(3)Indian Penal Code, 1860-Section 326Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 482(2)
High Courts21 Apr 2026Allowed
Hardeep Singh @Billa & Ors Vs State Of Punjab & Ors
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1656
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Bharatiya Nyaya Sanhita, 2023-Section 3(5), 61(2), 109, 118(1), 115(2)Code Of Criminal Procedure, 1973-Section 320, 482
High Courts21 Apr 2026Allowed
Satish Kumar @ Bittu Vs State Of Haryana
Punjab And Haryana At Chandigarh · (2026) 04 P&H CK 1655
Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs And Psychotropic Substances Act, 1985-Section 21(C, 22(C), 29, 37, 61, 85