High Courts13 Aug 2026
Crop Care Federation of India Vs State Of Punjab & Ors
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4702
Insecticides Act, 1968-Section 27, 27(2)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2026
2,139 judgments · page 50 of 107
High Courts13 Aug 2026
Sukhdev Sharma Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4697
Constitution of India-Article 226, 227
High Courts13 Aug 2026
Yadvender Yadav Vs The State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4734
Constitution of India-Articles 226, 227Land Acquisition Act, 1894-Section 4, 5-A, 6
High Courts13 Aug 2026
Jagtar Singh Vs Satin Housing Finance Limited & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4732
Constitution of India-Articles 226, 227SARFAESI Act
High Courts13 Aug 2026Dismissed
Patti Kusla, Village Sikohpur Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4729
Constitution of India-Article 226/227, 14 and 16Punjab Village Common Lands (Regulation) Act, 1961-Section 13-A, 2(g)(3)
High Courts13 Aug 2026
Dr. Shobha Benjwal & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4728
Constitution of India-Article 226, 227Pension Scheme Rules for University Employees of B.P.S.M.V. Khanpur Kalan (Sonipat), 2012
High Courts13 Aug 2026
Mamta Goyal & Anr. Vs Punjab State Power Corporation Ltd. & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4727
Constitution of India-Articles 226, 227
High Courts13 Aug 2026
Achhar Singh Vs State Bank Of India & Ors.
Punjab And Haryana At Chandigarh · 2025 INSC 848
State Bank of India Employees Pension Fund Regulations, 2014-Rule 22Constitution of India-Article 300ALimitation Act
High Courts13 Aug 2026
Jasmer Singh & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4725
Constitution of India-Article 226, 227Haryana Village Common Land Act, 1961-Section 13-A, 13-AA, 13AA (2)
High Courts13 Aug 2026Disposed Of
Rajesh Kumar Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4724
Constitution of India-Article 226, 227Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2), 101-ALand Acquisition Act, 1894-Section 4, 5-A, 6, 18
High Courts13 Aug 2026
Boota Singh Vs Presiding Officer, Labour Court, Bathinda & Anr.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4721
Constitution of India-Articles 226 and 227
High Courts13 Aug 2026
Ekramul Haque Vs NHPC Limited & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4755
NHPC Conduct, Discipline and Appeal (CDA) Rules-Rule 29.2, 30, 29, 30.2, 30.1, 30.3, 30.4, 27, 31Indian Evidence Act, 1872Constitution of India-Articles 226/227
High Courts13 Aug 2026
Darshan Singh Vs The Presiding Officer, Industrial Tribunal-cum-Labour Court, Panipat & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4753
Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 2-A, 33-C(2)
High Courts13 Aug 2026
Balbir Singh Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4752
Constitution of India-Article 226, 227, 14, 16, 142Contract Labour (Regulation and Abolition) Act, 1970
High Courts13 Aug 2026
Jagtar Singh & Anr. Vs Superintending Canal Officer, Patiala & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4748
High Courts13 Aug 2026
Sunita Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4747
Constitution of India-Articles 226, 227
High Courts13 Aug 2026
Balbir Singh Vs The Presiding Officer, Labour Court, Patiala & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4743
Constitution of India-Article 226, 226/227Industrial Disputes Act, 1947-Section 2(s), 2(oo)(bb), 25-F, 25-G, 25-H
High Courts13 Aug 2026
Vineet Kumar Vs Union Of India & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4742
Constitution of India-Article 226, 227Arms Act, 1959-Section 14, 3, 4, 5, 13Right to Information Act
High Courts13 Aug 2026
Jasbir Singh & Ors. Vs State Of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4741
Constitution of India-Article 226, 227
High Courts13 Aug 2026
M/s S.B.M. Senior Secondary School & Ors. Vs Appellate Authority & Ors.
Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4739
Constitution of India-Article 226, 227Payment of Gratuity Act, 1972-Section 2(s), 7(4), 7(4)(c), 7(7)Right to Information Act, 2005