High Courts14 Aug 2026Dismissed

Jitender Vs. State of Haryana and Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0605

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483(3)Bharatiya Nyaya Sanhita-Section 115(2), 126(2), 110, 351(2), 3(5)Indian Penal Code-Section 323, 341, 308, 506, 34
High Courts14 Aug 2026Dismissed

Jitender Vs. State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0604

Bharatiya Nyaya Sanhita, 2023-Section 318(4), 316(5)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482
High Courts14 Aug 2026Dismissed

Surjit Singh Versus State of Punjab and others

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0597

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 103(1), 3(5)Code of Criminal Procedure-Section 438, 437, 167(2)
High Courts14 Aug 2026Dismissed

Sagar Singh Sehrawat Versus State of Haryana

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0596

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Section 125, 221, 231, 233, 238, 61(2), 115, 118, 190, 191(3), 307, 109, 238
High Courts14 Aug 2026Dismissed

Sudhir Punia Versus Serious Fraud Investigation Office

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0592

Companies Act, 1956-Section 58A, 58AAA, 211(7), 227, 628, 233, 74(3), 76A, 447, 448, 147, 143, 144, 141(3)(e), 212Indian Penal Code-Section 406, 417, 418, 420, 467, 468, 471, 477A, 474, 120BCode of Criminal Procedure, 1973-Section 173
High Courts14 Aug 2026Disposed of

Harjinder Singh Versus Jaswinder Singh

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 0588

Code of Criminal Procedure, 1973-Section 372, 378(4)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 413Negotiable Instruments Act, 1881-Section 138