Constitution of India-Article 226Haryana Civil Services (Punishment and Appeal) Rules, 2016-Rule 7, 5Haryana Civil Services (General) Rules, 2016-Rule 89, 87, 88, 90, 91

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High Courts17 Aug 2026

Vikash Kumar & Ors. Vs State Of Haryana & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4649

Constitution of India-Article 226, 227Land Acquisition Act, 1894-Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act of 2013

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High Courts17 Aug 2026

Rajwanti & Anr. Vs State Of Haryanaa & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4652

Constitution of India-Article 226, 16Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995

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High Courts17 Aug 2026

Sh. Sita Ram Vs Indian Overseas Bank & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4653

Indian Overseas Bank Officer Employees' (Discipline & Appeal) Regulations, 1976-Regulation 4 (f)

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High Courts17 Aug 2026

Hargobind Kaur Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4658

Constitution of India-Articles 14, 19, 21, 311Rules regarding services for Anganwadi Workers/Anganwadi Helpers-Part VII, Part VIII

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High Courts17 Aug 2026

M/S JNG Footstep Pvt Ltd & Anr. Vs Union Of India & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4670

CPC-Order VI Rule 17, Section 151CGST Rules-Rule 89(4B), 96(10)General Clauses Act-Section 6

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High Courts17 Aug 2026

M/s Chauhan General Store Vs UCO Bank & Anr.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4666

SARFAESI Act-Section 17

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High Courts17 Aug 2026

Prenda Creations Pvt Ltd Vs Union Of India & Ors

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4543

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High Courts17 Aug 2026

Balkar Singh Vs The Presiding Officer, Labour Court, Ambala & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4784

Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 2-A, 2(oo), 2(s), 25B, 25-F, 25F, 25-G, 25-H

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High Courts17 Aug 2026

Pardeep Kumar Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4783

Constitution of India-Article 226, 227

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High Courts17 Aug 2026

Aashish Kalra Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4780

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High Courts17 Aug 2026

Parveen Jain Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4779

Constitution of India-Article 311(2)

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High Courts17 Aug 2026

Dr. Sunil Malhotra Vs Haryana Shehri Vikas Pradhikaran & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4778

Constitution of India-Articles 226/227

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High Courts17 Aug 2026

NVR Forgings & Anr. Vs Punjab State Power Corporation Limited & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4777

Constitution of India-Article 226

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High Courts17 Aug 2026

Vikrant Vs State Of Haryana & Anr.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4820

Constitution of India-Article 226, 227Maharashtra Secondary and Higher Secondary Education Boards Regulations, 1977-Regulation 104

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High Courts17 Aug 2026Disposed Of

Nachattar Singh Vs State Of Punjab & Ors.

Punjab And Haryana At Chandigarh · (2026) 08 P&H CK 4817

Registration Act, 1908-Section 35Indian Stamp Act, 1899-Section 31

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High Courts17 Aug 2026

Ranjit Kaur Vs Union of India & Ors.

Punjab And Haryana At Chandigarh · 2025 INSC 848

Code of Civil Procedure-Article 151Constitution of India-Article 300ALimitation Act

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